High Courts17 Dec 1948
Biseswar Misra Vs The King
Orissa High Court · AIR 1949 Ori 22 : (1949) CriLJ 650
Penal Code, 1860 (IPC) — Section 343, 361, 363, 366
COURT ARCHIVE
Orissa High Court judgments, 1948
11 judgments · page 1 of 1
High Courts09 Dec 1948
Commissioner of Income Tax and Excess Profits Tax Vs S. Sen and Others
Orissa High Court · AIR 1952 Ori 89
Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1922 — Section 13, 23, 23(4), 28, 31
High Courts06 Dec 1948
Banshidhar Onkarmal Vs Commissioner of Income Tax
Orissa High Court · AIR 1952 Ori 109
Income Tax Act, 1922 — Section 10, 10(1), 10(2)
High Courts09 Nov 1948Dismissed
Udaypratap Singh Deo and Others Vs Krushna Padhano and Another
Orissa High Court · AIR 1952 Ori 95
Evidence Act, 1872 — Section 116
High Courts29 Oct 1948Dismissed
Padmalabha Panda Vs Appalanarasamma and Others
Orissa High Court · AIR 1952 Ori 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53A
High Courts27 Oct 1948
P. Venkata Rao Vs King
Orissa High Court · AIR 1951 Ori 281 : (1949) 15 CLT 51
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts20 Oct 1948
Gurubaru Praja and Another Vs The King
Orissa High Court · AIR 1949 Ori 67 : (1950) CriLJ 72
Evidence Act, 1872 — Section 27
High Courts16 Oct 1948Allowed
The King Vs Tustipada Mandal and Others
Orissa High Court · AIR 1951 Ori 284 : (1949) 15 CLT 12
Criminal Procedure Code, 1898 (CrPC) — Section 32Evidence Act, 1872 — Section 105Government of India Act, 1935 — Section 297, 297(1)
High Courts01 Oct 1948Dismissed
Saradhakar Naik and Others Vs The King
Orissa High Court · AIR 1950 Ori 89
Government of India Act, 1935 — Section 205, 207
High Courts30 Sept 1948Allowed
Tirtha Naik and Others Vs Lal Sadananda Singh
Orissa High Court · AIR 1952 Ori 99
Central Provinces Land Revenue Act, 1881 — Section 65A, 65AEvidence Act, 1872 — Section 35Transfer of Property Act, 1882 — Section 105, 111
High Courts09 Sept 1948Dismissed
Saradhakar Naik and Others Vs The King
Orissa High Court · AIR 1950 Ori 67
Orissa Maintenance of Public Order Act, 1948 — Section 1