High Courts24 Dec 1959Dismissed
Kanyaka Parameswari Cloth Stores Vs Union of India (UOI) and Others
Orissa High Court · AIR 1960 Ori 154
Railways Act, 1890 — Section 77, 80
COURT ARCHIVE
Orissa High Court judgments, 1959
112 judgments · page 1 of 6
High Courts21 Dec 1959Allowed
Tangudu Viswanadham and Others Vs Tangudu Narayanamurthy and Others
Orissa High Court · AIR 1960 Ori 153 : (1960) 26 CLT 106
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1959Partly Allowed
Satyabhama Panigrahiani Vs Krishna Chandra Panigrahi and Another
Orissa High Court · AIR 1961 Ori 69 : (1960) 26 CLT 274
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts18 Dec 1959
State Vs Nityananda Mohapatra
Orissa High Court · AIR 1960 Ori 132 : (1960) 26 CLT 116 : (1960) CriLJ 1120
Contempt of Courts Act, 1971 — Section 3, 4
High Courts17 Dec 1959Allowed
Ram Krishna Panda and Another Vs Natabar Panda and Others
Orissa High Court · AIR 1960 Ori 130 : AIR 1959 Ori 130
Suits Valuation Act, 1887 — Section 11, 8
High Courts16 Dec 1959Dismissed
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · AIR 1960 Ori 116 : (1960) CriLJ 966
Criminal Procedure Code, 1898 (CrPC) — Section 198B(1), 198B(13), 198B(3)
High Courts16 Dec 1959Dismissed
Bipra Charan Mohanty Vs Mohan Sundar Mohanty and Others
Orissa High Court · AIR 1960 Ori 109
High Courts14 Dec 1959Dismissed
Abdul Parida and Another Vs Dinabandhu Pahi and Another
Orissa High Court · AIR 1960 Ori 151
Limitation Act, 1908 — Article 144, 44, 6, 8
High Courts11 Dec 1959Dismissed
Sk. Ali and Another Vs Sk. Mahammad Ali
Orissa High Court · AIR 1960 Ori 168 : (1960) 26 CLT 374 : (1960) CriLJ 1352
Criminal Procedure Code, 1898 (CrPC) — Section 232, 255, 535, 537Penal Code, 1860 (IPC) — Section 427, 447
High Courts10 Dec 1959
Smt. Saraswati Dei Vs K.C. Gajapati Narayan Deo and Others
Orissa High Court · AIR 1960 Ori 129
High Courts04 Dec 1959Dismissed
Popsingh Mahadeo Prasad Vs Dipchand Ray and Another
Orissa High Court · AIR 1960 Ori 123 : (1960) 26 CLT 471
Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Article 61, 64Partnership Act, 1932 — Section 69(2)
High Courts30 Nov 1959Dismissed
Bata Behera Vs Devendranath Bhol
Orissa High Court · AIR 1960 Ori 178 : (1960) 26 CLT 25 : (1960) CriLJ 1353
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A)
High Courts30 Nov 1959Dismissed
Raghunath Prusty Vs Orissa Bank Ltd. and Another
Orissa High Court · AIR 1961 Ori 26 : (1961) 31 CompCas 617
Banking Companies (Amendment) Act, 1953 — Section 22, 45A, 45B, 45CCompanies Act, 1913 — Section 207Companies Act, 1956 — Section 488
High Courts30 Nov 1959Dismissed
Sarada Charan Parija Vs Nari Swain and Others
Orissa High Court · (1962) 28 CLT 593 : (1959) 25 CLT 391
Criminal Procedure (Amendment) Act, 1955 — Section 350Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts26 Nov 1959Dismissed
Banka Behari Singh Vs O.M. Thomas and Others
Orissa High Court · AIR 1960 Ori 126 : (1960) CriLJ 1116
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 527Evidence Act, 1872 — Section 57(3), 87Press and Registration of Books Act, 1867 — Section 18, 3, 4, 6, 7
High Courts26 Nov 1959Allowed
Nanda Kishore Mohanty Vs The State
Orissa High Court · AIR 1961 Ori 29 : (1960) 26 CLT 298 : (1960) 26 CLT 111 : (1961) CriLJ 132(1)
Penal Code, 1860 (IPC) — Section 141, 146, 147, 148, 149
High Courts24 Nov 1959Allowed
Ramesh Chandra Panda and Others Vs Lambodar Panda and Others
Orissa High Court · AIR 1960 Ori 95
Easements Act, 1882 — Section 1, 15Limitation Act, 1908 — Section 26(1)
High Courts23 Nov 1959
Bishnu Dalai and Others Vs The State and Another
Orissa High Court · AIR 1960 Ori 108 : (1960) 26 CLT 164 : (1960) CriLJ 842
Criminal Procedure Code, 1898 (CrPC) — Section 514, 514(1), 514(2)
High Courts17 Nov 1959Dismissed
Maheswar Bhanja Vs The State
Orissa High Court · (1960) 26 CLT 210
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 409
High Courts17 Nov 1959Dismissed
Balasore Textile Distributors Association Vs Indian Union (B.N. Rly.) and Another
Orissa High Court · AIR 1960 Ori 119 : (1960) 26 CLT 74
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2Limitation Act, 1908 — Article 31Partnership Act, 1932 — Section 69(2)