High Courts20 Dec 1974
Padma Charan Behera and Others Vs Prafulla Chandra Naik and Others
Orissa High Court · (1975) 41 CLT 1001 : (1975) CriLJ 1190
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 439
COURT ARCHIVE
Orissa High Court judgments, 1974
214 judgments · page 1 of 11
High Courts18 Dec 1974Dismissed
State of Orissa and Others Vs Jagannath Jena
Orissa High Court · (1975) 41 CLT 363
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 121, 123, 124
High Courts17 Dec 1974Allowed
Ajoy Kumar Moharana Vs Ghanashyam Moharana and Others
Orissa High Court · (1975) 41 CLT 438
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), Order 20 Rule 3, 148 , 152Partition Act, 1893 — Section 4
High Courts13 Dec 1974Allowed
Noro Kandalia Vs Suti Digapuria and Others
Orissa High Court · (1975) 41 CLT 177
High Courts11 Dec 1974
B.K. Parida and Bros. Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 154
Orissa Sales Tax Act, 1947 — Section 12(5), 23(3), 4Orissa Sales Tax Rules, 1947 — Rule 49
High Courts10 Dec 1974
Saura Bauri and Others Vs Subudhi Laxminarayana and Others
Orissa High Court · AIR 1975 Ori 165
Limitation Act, 1963 — Article 64 , 65
High Courts10 Dec 1974Allowed
Trinath Panigrahi Vs State of Orissa
Orissa High Court · (1975) 41 CLT 245
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Dec 1974
Jadab Chandra Pradhan Vs Smt. Kausalya Pradhan
Orissa High Court · (1975) 41 CLT 353 : (1975) CriLJ 856
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts04 Dec 1974
Chunnilal Rathor Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (1976) 1 LLJ 153
Industrial Disputes Act, 1947 — Section 10, 33
High Courts04 Dec 1974Dismissed
Pabitra Mohapatra alias Sundara Vs Rahasbehari Samantara
Orissa High Court · (1975) 41 CLT 1082
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
High Courts03 Dec 1974Dismissed
E. Kalluvedan Vs State of Orissa
Orissa High Court · (1975) 41 CLT 130
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
High Courts03 Dec 1974Dismissed
Maheswar Kar Vs Paluni Dibya
Orissa High Court · (1975) 41 CLT 228
Penal Code, 1860 (IPC) — Section 425, 426
High Courts03 Dec 1974Allowed
Sachidananda Bhitria Vs The State of Orissa
Orissa High Court · (1975) 41 CLT 158
Motor Vehicles Act, 1939 — Section 118A, 87(1)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts27 Nov 1974Dismissed
Satyabadi Hota Vs Jagannath Misra
Orissa High Court · (1975) 41 CLT 231
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 2(2)
High Courts27 Nov 1974Allowed
Gouranga Chandra Kar Vs State of Orissa
Orissa High Court · (1975) 41 CLT 225
Criminal Procedure Code, 1973 (CrPC) — Section 499, 499(1), 514Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts27 Nov 1974Dismissed
Gopal Saha Vs State of Orissa
Orissa High Court · (1975) 41 CLT 171
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428, 428(1)Penal Code, 1860 (IPC) — Section 292, 292A
High Courts21 Nov 1974
Jami Bhoi Vs State of Orissa and Others
Orissa High Court · (1975) CriLJ 858
Penal Code, 1860 (IPC) — Section 143, 147, 149, 294, 307
High Courts19 Nov 1974
State of Orissa Vs Patel Saw Mill
Orissa High Court · (1976) 37 STC 392
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts18 Nov 1974
Rama Krushna Swain Vs Smt. Fulamani Kamila and Another
Orissa High Court · AIR 1975 Ori 166
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100
High Courts16 Nov 1974Allowed
Khetri Pradhan and Others Vs Jagannath Pradhan and Others
Orissa High Court · (1974) 40 CLT 1283
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145