High Courts27 Nov 1974Dismissed
Gopal Saha Vs State of Orissa
Orissa High Court · (1975) 41 CLT 171
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428, 428(1)Penal Code, 1860 (IPC) — Section 292, 292A
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 2 of 13
High Courts21 Nov 1974
Jami Bhoi Vs State of Orissa and Others
Orissa High Court · (1975) CriLJ 858
Penal Code, 1860 (IPC) — Section 143, 147, 149, 294, 307
High Courts19 Nov 1974
State of Orissa Vs Patel Saw Mill
Orissa High Court · (1976) 37 STC 392
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts18 Nov 1974
Rama Krushna Swain Vs Smt. Fulamani Kamila and Another
Orissa High Court · AIR 1975 Ori 166
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100
High Courts16 Nov 1974Allowed
Khetri Pradhan and Others Vs Jagannath Pradhan and Others
Orissa High Court · (1974) 40 CLT 1283
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts15 Nov 1974Dismissed
Sri Buti Kumura and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 167
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 332
High Courts15 Nov 1974Allowed
Jupiter General Insurance Co. Ltd. Vs Kamala Dai and Others
Orissa High Court · (1974) 11 OHC CK 0013
Motor Vehicles Act, 1939 — Section 110A, 95, 96(2)
High Courts15 Nov 1974Allowed
Pratima Das Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 155 : (1975) 41 CLT 69
Evidence Act, 1872 — Section 115
High Courts12 Nov 1974
Gangaram Chhapolia Vs District Labour Officer and Welfare Officer
Orissa High Court · (1978) 1 LLJ 522
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Nov 1974Dismissed
Arkhita Swain Vs State of Orissa
Orissa High Court · (1975) 41 CLT 35
Penal Code, 1860 (IPC) — Section 379
High Courts12 Nov 1974Dismissed
Brundaban Kuar Vs Kanhei Jagat and Others
Orissa High Court · (1975) 41 CLT 88
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Nov 1974Allowed
Abdul Halim Khan Vs State of Orissa and Another
Orissa High Court · (1975) 41 CLT 210
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 1(3), 10(4), 13(2), 13(3), 2Orissa Merged Territories (Village Offices Abolition) Rules, 1963 — Rule 17, 18, 19, 19(1), 19(2)
High Courts08 Nov 1974Allowed
Manguli Naik and Others Vs Hazari Sahu and Others
Orissa High Court · (1975) 41 CLT 37
High Courts07 Nov 1974Dismissed
Dukha Majhi @ Ratnakar Majhi and Others Vs Balmati Majhiani
Orissa High Court · (1975) 41 CLT 135
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 379
High Courts02 Nov 1974Allowed
Ashok Das Vs Additional District Magistrate and Others
Orissa High Court · AIR 1975 Ori 170
Maintenance of Internal Security Act, 1971 — Section 3
High Courts17 Oct 1974
Md. Mazim Vs District Transport Manager (Admn.) Orissa State Transport Services and Others
Orissa High Court · (1975) 2 LLJ 259
Penal Code, 1860 (IPC) — Section 279, 337
High Courts17 Oct 1974Allowed
B. Appala Swamy and (and after him) B.B. Swamy Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 39
High Courts17 Oct 1974Allowed
Smt. Maitri Shukla Vs Rashik Lal Rathor
Orissa High Court · (1975) 41 CLT 79
Arbitration Act, 1940 — Section 28, 28(1), 34, 41, 8
High Courts16 Oct 1974Dismissed
Narayan Samanta Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 47
Orissa Municipal Act, 1950 — Section 11, 12, 12(2), 2(2), 4
High Courts15 Oct 1974
Rajanikanta Mehta Vs State of Orissa
Orissa High Court · (1975) 41 CLT 41 : (1975) CriLJ 850
Criminal Procedure Code, 1973 (CrPC) — Section 401, 437, 439, 482