High Courts04 Sept 1974Dismissed
Jayashree Chemicals Ltd. Vs K. Venkataratnam and Others
Orissa High Court · AIR 1975 Ori 86 : (1974) 40 CLT 1079
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 4 of 13
High Courts04 Sept 1974Allowed
The Orissa Cooperative Insurance Society Ltd. Vs Sarat Chandra Champati and Another
Orissa High Court · (1975) ACJ 196
Motor Vehicles Act, 1988 — Section 108, 110A, 110AA, 95, 95(1)Workmens Compensation Act, 1923 — Section 2, 2(1), 3, 4
High Courts03 Sept 1974Allowed
Budhanath Swain Vs Ramachandra Pratihari alias Pratihari and Another
Orissa High Court · (1974) 40 CLT 1071
Limitation Act, 1963 — Section 19, 20, 21
High Courts03 Sept 1974Dismissed
Collector Vs Duryodhan Patra and Another
Orissa High Court · (1974) 40 CLT 1138
Land Acquisition Act, 1894 — Section 18, 28, 34, 4(1)
High Courts03 Sept 1974Allowed
Budhuroy Gountia Vs Gajadhar Prasad Jaiswal alias Gadadhar and Another
Orissa High Court · (1974) 40 CLT 1197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 28
High Courts03 Sept 1974Dismissed
Shyama Sahu Vs Anam Sahu and Another
Orissa High Court · AIR 1976 Ori 126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100 , 101Evidence Act, 1872 — Section 114
High Courts27 Aug 1974Dismissed
Shyamaghan Senapati, Gulak Tandia, Gangadhar Bagh and Banarnali Harijans Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1132
Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 379, 447
High Courts26 Aug 1974Dismissed
Hanuman Das Patel Vs Jayalal Patel and Another
Orissa High Court · (1974) 40 CLT 1083
Criminal Procedure Code, 1973 (CrPC) — Section 417(4)Penal Code, 1860 (IPC) — Section 342, 425, 426
High Courts20 Aug 1974Allowed
Bhagaban Gouda Vs Ukia Dei
Orissa High Court · AIR 1975 Ori 139 : (1975) 41 CLT 101
Civil Procedure Code, 1908 (CPC) — Section 100, 101Orissa Estates Abolition Act, 1951 — Section 39Orissa Merged States (Laws) Act, 1950 — Section 7, 8
High Courts20 Aug 1974
Banshidhar Panigrahi Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 1294
Orissa Service Code, 1939 — Rule 90, 93, 94Penal Code, 1860 (IPC) — Section 342, 392
High Courts19 Aug 1974Allowed
The Magistrate lncharge, Lodging House Fund and Others Vs Gopal Khuntia and Another
Orissa High Court · (1975) 41 CLT 203
Bihar and Orissa Places of Pilgrimage Act, 1920 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 190, 191, 200, 4(1), 417(3)
High Courts19 Aug 1974Dismissed
Balaram Das Goswami Vs Purna Chandra Rath
Orissa High Court · AIR 1975 Ori 83 : (1974) 40 CLT 1334
Easements Act, 1882 — Section 20
High Courts14 Aug 1974Dismissed
Karuni Samal and Others Vs The State
Orissa High Court · (1976) 42 CLT 207
Arms Act, 1959 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 109, 141, 147, 148, 302
High Courts14 Aug 1974Allowed
Basanta Kumar Das Vs Binayak Das and Others
Orissa High Court · (1974) 40 CLT 1214
High Courts13 Aug 1974Allowed
Ramachandra Madkami Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1108
Constitution of India, 1950 — Article 258Criminal Procedure Code, 1973 (CrPC) — Section 164, 195, 196, 196A, 337Explosive Substances Act, 1908 — Section 4, 5, 7
High Courts13 Aug 1974
Commissioner of Income Tax Vs Ketini Krishnamurty and Partners
Orissa High Court · (1976) 103 ITR 487
Income Tax Act, 1961 — Section 271(1)
High Courts13 Aug 1974Dismissed
Rajalaxmi Mohapatra Vs Prafulla Kumar Mohapatra and Others
Orissa High Court · (1974) 40 CLT 1145
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Hindu Marriage Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts13 Aug 1974Dismissed
Ganapati Palai Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1166
Criminal Procedure Code, 1898 (CrPC) — Section 288, 342Penal Code, 1860 (IPC) — Section 302, 323
High Courts09 Aug 1974Allowed
Orissa Cement Limited Vs The State of Orissa and Others
Orissa High Court · (1975) 35 STC 398
Orissa Sales Tax Act, 1947 — Section 9, 9B(1), 9B(3)
High Courts09 Aug 1974Dismissed
Dija Patra and Others Vs Bimbadhar Mallik
Orissa High Court · (1974) 40 CLT 1065
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 152