COURT ARCHIVE

Orissa High Court judgments, 1974

255 judgments · page 13 of 13

High Courts14 Jan 1974Dismissed

Ajit Prasad Narayan Singh Vs Smt. Nandini Satpathy

Orissa High Court · AIR 1975 Ori 184

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 101, 102, 103, 104, 31General Clauses Act, 1897 — Section 9

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High Courts11 Jan 1974

Commissioner of Income Tax Vs Patnaik and Co. P. Ltd.

Orissa High Court · (1979) 117 ITR 388

Income Tax Act, 1961 — Section 10(2), 14, 256(1), 258, 66

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High Courts10 Jan 1974Dismissed

Sudarsan Swain and Others Vs Jagannath Rout and Others

Orissa High Court · AIR 1974 Ori 190 : (1974) 40 CLT 379

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9

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High Courts10 Jan 1974Allowed

Govinda Panda Vs Ganesh Padhi

Orissa High Court · AIR 1974 Ori 220 : (1974) 40 CLT 672

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts10 Jan 1974

K. Ramamurty Subudhi and Sons Vs Commissioner of Income Tax

Orissa High Court · (1976) 105 ITR 283

Constitution of India, 1950 — Article 226, 227

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High Courts08 Jan 1974Dismissed

Bira Kishore Mohanty Vs State of Orissa

Orissa High Court · AIR 1975 Ori 8

Constitution of India, 1950 — Article 27, 282

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High Courts07 Jan 1974Partly Allowed

Ganapath Sahu and Another Vs Smt. Bulli Sahu and Others

Orissa High Court · AIR 1974 Ori 192

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High Courts07 Jan 1974Dismissed

Rani Bewa Vs Pravakar Swain and Another

Orissa High Court · (1974) 40 CLT 276

Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 379

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High Courts03 Jan 1974Dismissed

Ziyaul Haque Vs State of Orissa and Others

Orissa High Court · (1974) 40 CLT 247

Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 22(2), 29, 29(2)Constitution of India, 1950 — Article 19(1)

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High Courts03 Jan 1974Allowed

The Motor Owner's Insurance Co. Ltd Vs Smt. Sharda Thackar and Others

Orissa High Court · (1974) 40 CLT 176

Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110EPenal Code, 1860 (IPC) — Section 279, 304

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High Courts03 Jan 1974Allowed

Orissa Hides Trading Co. Vs Sales Tax Officer and Others

Orissa High Court · (1975) 35 STC 232

Central Sales Tax Act, 1956 — Section 15, 2, 3, 8

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High Courts03 Jan 1974Allowed

The Motor Owner's Insurance Company Ltd. Vs Srimati Sarada Thacker and Others

Orissa High Court · (1974) 40 CLT 176

Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110EPenal Code, 1860 (IPC) — Section 279, 304

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High Courts02 Jan 1974Dismissed

Mallia Budhi Thakurani and Another Vs Udaynath Parida and Others

Orissa High Court · AIR 1974 Ori 194 : (1974) 40 CLT 254

Orissa Estates Abolition Act, 1951 — Section 7, 8A

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High Courts02 Jan 1974Allowed

State of Orissa Vs Surendranath Patnaik

Orissa High Court · (1974) 40 CLT 690

Criminal Procedure Code, 1973 (CrPC) — Section 417(1)Penal Code, 1860 (IPC) — Section 408

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High Courts02 Jan 1974Dismissed

Ramakanta Samanta and Others Vs The State Bar Council and Others

Orissa High Court · AIR 1975 Ori 78

Advocates Act, 1961 — Section 24(3)

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