Orissa High Court Judgments 1952

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 194(1), 194(3), 208(2), 212Government of India Act, 1935 — Section 71(2)

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High Courts03 Dec 1952

Jagadindra Kumar and Others Vs Revenue Commr.

Orissa High Court · AIR 1953 Ori 117

Constitution of India, 1950 — Article 372(1)Income Tax Act, 1922 — Section 66(2)Orissa Agricultural Income Tax Act, 1947 — Section 28(2), 29(2)

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High Courts02 Dec 1952Dismissed

Kalinga Tubes Ltd. and Others Vs D. Suri and Another

Orissa High Court · AIR 1953 Ori 153

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 165, 95, 96, 96(1)

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High Courts18 Nov 1952Dismissed

Gadadhar Ramanuj Das Vs Collector of Agricultural Income Tax

Orissa High Court · AIR 1953 Ori 283 : (1953) 19 CLT 76

Evidence Act, 1872 — Section 17Orissa Agricultural Income Tax Act, 1947 — Section 41A(1)

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High Courts14 Nov 1952Allowed

Anem Shiva Parvatamma Vs Akasam Bayanna

Orissa High Court · AIR 1953 Ori 89 : (1953) 19 CLT 121

Civil Procedure Code, 1908 (CPC) — Section 115Court fees Act, 1870 — Section 12, 17

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High Courts14 Nov 1952

In Re: Shri Shyam Sundar Misra

Orissa High Court · AIR 1953 Ori 64

Legal Practitioners Act, 1879 — Section 13Penal Code, 1860 (IPC) — Section 211

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High Courts12 Nov 1952Allowed

Arjuna Padhana Vs Nakula Choudhury

Orissa High Court · AIR 1953 Ori 75 : (1953) 19 CLT 185 : (1953) 19 CLT 135

Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts11 Nov 1952Allowed

Madhabananda Mohapatra and Others Vs Rabindranath Misra and Others

Orissa High Court · AIR 1954 Ori 40 : AIR 1952 Ori 40 : (1953) 19 CLT 316

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, 100Evidence Act, 1872 — Section 101, 102, 103, 104, 3

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High Courts06 Nov 1952

Gourhari Rice Mill Vs Commr. of Income Tax

Orissa High Court · AIR 1954 Ori 94 : (1953) 19 CLT 216

Income Tax Act, 1922 — Section 14(2), 64(2)

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High Courts06 Nov 1952Allowed

Sm. Mala Devi Vs Priyamoni Devi

Orissa High Court · AIR 1953 Ori 87

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts04 Nov 1952Dismissed

Makbul and Others Vs Dinabandhu Gajendra Mohapatra, Plaintiff and Others

Orissa High Court · AIR 1953 Ori 76 : (1956) 22 CLT 87

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High Courts04 Nov 1952Dismissed

Managobinda Panda Vs Srimat Paramahansa Paribrajakacharja Sankar Shri Sachidananda Swami

Orissa High Court · AIR 1953 Ori 151 : (1953) 19 CLT 265

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts27 Oct 1952

Mt. Gauri Misrani Vs Mt. Nilabati Misrani,

Orissa High Court · AIR 1953 Ori 51

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 46 Rule 1

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High Courts27 Oct 1952

Kalinga Tubes Ltd. and Others Vs D. Suri and Another

Orissa High Court · AIR 1953 Ori 49 : (1953) 19 CLT 103

Criminal Procedure Code, 1898 (CrPC) — Section 548, 96Evidence Act, 1872 — Section 74

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High Courts23 Oct 1952Dismissed

Bhikari Prusti Vs Madan Mohan Jiu Thakur and Others

Orissa High Court · AIR 1953 Ori 73

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 101 , 102, 103

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High Courts23 Oct 1952Dismissed

Radhu Naik Vs Dhadi Sahu

Orissa High Court · AIR 1953 Ori 56

Evidence Act, 1872 — Section 101 , 102, 103

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High Courts17 Oct 1952Dismissed

Sheonath and Another Vs The State

Orissa High Court · AIR 1953 Ori 53

Constitution of India, 1950 — Article 19(1), 19(6)Essential Supplies (Temporary Powers) Act, 1946 — Section 3(1)Evidence Act, 1872 — Section 57

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Orissa High Court judgments, 1952