Orissa High Court Judgments 2002

Electricity Act, 1910 — Section 26(6)Orissa Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 1998 — Rule 105, 105(2), 115(2)

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High Courts12 Dec 2002Dismissed

Indian Metals and Ferro Alloys Ltd. Vs Union of India (UOI) and Others

Orissa High Court · (2003) 116 CompCas 557 : (2003) 262 ITR 553

Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 72A, 72A(1)

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High Courts12 Dec 2002Allowed

Khaleswar Sahoo Vs Engineer-in-Chief-cum-Secretary to Govt., Department of Works and Others

Orissa High Court · (2003) 1 OLR 174

Constitution of India, 1950 — Article 226, 227

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High Courts12 Dec 2002Allowed

Sanjay Kumar Sharma Vs Smt. Vidya Sharma and Another

Orissa High Court · AIR 2003 Ori 89 : (2003) 1 OLR 385

Family Courts Act, 1984 — Section 7(1), 8Hindu Marriage Act, 1955 — Section 13

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High Courts11 Dec 2002Dismissed

Town Surveyor, Berhampur Municipality Vs Smt. Sarojini Choudhary

Orissa High Court · (2003) 24 OCR 533

Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Orissa Municipal Act, 1950 — Section 264, 266, 385A, 99

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High Courts11 Dec 2002Allowed

Seema Kedia Vs State of Orissa and Others

Orissa High Court · (2003) CLT 526 (Suppl Crl) : (2003) 24 OCR 899 : (2003) 1 OLR 478 : (2003) OLR 526 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 323, 330, 34, 342

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High Courts11 Dec 2002Allowed

Smt. Sabitri Padhy Vs Secretary, B.R.I.T. and Another

Orissa High Court · (2003) 95 CLT 319 : (2003) 1 OLR 1

Land Acquisition Act, 1894 — Section 23, 24, 54

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High Courts11 Dec 2002

Baishnab Charan Badu Vs Commissioner of Consolidation and Others

Orissa High Court · (2003) 95 CLT 151

Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 11

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High Courts11 Dec 2002Dismissed

State of Orissa Vs Bhabagrahi Samal

Orissa High Court · (2003) 95 CLT 138

Land Acquisition Act, 1894 — Section 18

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High Courts11 Dec 2002Dismissed

Executive Officer, Berhampur Municipality Vs Babu Patra

Orissa High Court · (2003) 95 CLT 137 : (2003) 24 OCR 297

Orissa Municipal Act, 1950 — Section 264, 266, 385A

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High Courts11 Dec 2002Dismissed

Jaya Sankar Vs State of Orissa

Orissa High Court · (2003) 24 OCR 308

Penal Code, 1860 (IPC) — Section 302

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High Courts11 Dec 2002Dismissed

Jaya Sankar Majhi Vs State of Orissa

Orissa High Court · (2003) CLT 364 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302

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High Courts11 Dec 2002Dismissed

State of Orissa Vs Dwarikanath Garnaik and Others

Orissa High Court · (2003) 95 CLT 106

Land Acquisition Act, 1894 — Section 18

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High Courts11 Dec 2002Dismissed

Surendra Babu Patra and Others Vs Commissioner of Endowments and Others

Orissa High Court · (2002) 94 CLT 553 : (2003) 1 OLR 145

Orissa Hindu Religious Endowments Act, 1951 — Section 19, 68

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Orissa High Court judgments, 2002