High Courts04 Dec 2002Allowed
State of Orissa and Others Vs Jayaram Mahapatra
Orissa High Court · (2003) 1 OLR 299
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 3 of 37
High Courts04 Dec 2002
Sikandar Mullah Vs State of Orissa
Orissa High Court · (2002) 12 OHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 395, 412
High Courts04 Dec 2002Dismissed
The Land Acquisition Zone Officer, Talcher-Sambalpur Railway Link Vs Atua Hara @ Munda
Orissa High Court · (2003) 95 CLT 51
Land Acquisition Act, 1894 — Section 18
High Courts02 Dec 2002
Shri Babaji Sahoo (since dead) and after him Ram Chandra Sahoo and Others Vs Purusottam Sahoo and Others
Orissa High Court · (2003) 1 OLR 149
High Courts02 Dec 2002
Kabitarani Behera and Others Vs State of Orissa and Others
Orissa High Court · (2003) 96 CLT 86
Constitution of India, 1950 — Article 226, 227Orissa Municipal Act, 1950 — Section 124
High Courts29 Nov 2002Dismissed
Baishnab Pradhan and Others Vs Guru Charan Pradhan
Orissa High Court · AIR 2003 Ori 73
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts29 Nov 2002
Gangadhar Behera and Others Vs Surendra Barik (dead) and after him Saraswati Barik and Others
Orissa High Court · (2003) 95 CLT 521 : (2003) 24 OCR 576 : (2003) 1 OLR 51
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Limitation Act, 1963 — Article 65, 15, 8
High Courts29 Nov 2002Allowed
State Vs Sura Parida and Others
Orissa High Court · (2002) 11 OHC CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 203
High Courts29 Nov 2002Dismissed
Padmabati Dei Vs Sanjulata Behera and Others
Orissa High Court · (2003) 95 CLT 111
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2)
High Courts29 Nov 2002Dismissed
Brahmachari Jena Vs State of Orissa
Orissa High Court · (2002) 11 OHC CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 319Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 148, 149, 302, 326
High Courts29 Nov 2002Dismissed
Brahmachari Jena Vs State of Orissa Rama Chandra Sahu Vs Padma Charan Harichandan and Others
Orissa High Court · (2002) 11 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 319Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 148, 149, 302, 326
High Courts27 Nov 2002Dismissed
Bisikesan Banua Vs State of Orissa
Orissa High Court · (2002) 11 OHC CK 0052
Penal Code, 1860 (IPC) — Section 307
High Courts27 Nov 2002Dismissed
Provident Fund Inspector Vs Janardan Panda
Orissa High Court · (2003) 24 OCR 121
Criminal Procedure Code, 1973 (CrPC) — Section 468(2)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(2)
High Courts27 Nov 2002Dismissed
Raghabacharan Panda Vs T. Dindayal Patra and Others
Orissa High Court · (2003) CLT 8 (Suppl Crl) : (2003) CriLJ 1397 : (2003) 24 OCR 109 : (2003) OLR 8 (Suppl Crl) : (2002) OLR 770 Supp
Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts27 Nov 2002Dismissed
The Executive Officer, Berhampur Municipality Vs Jhunu Sabat
Orissa High Court · (2003) CLT 15 (Suppl Crl) : (2003) CriLJ 1066 : (2003) OLR 15 (Suppl Crl) : (2002) OLR 768 Supp
Orissa Municipal Act, 1950 — Section 385A
High Courts27 Nov 2002Dismissed
Kulamani Bag Vs Ganeshram Suhula
Orissa High Court · (2003) CLT 13 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 497Probation of Offenders Act, 1958 — Section 3
High Courts26 Nov 2002Allowed
Babaji Charan Das Vs Managing Director, Orissa Forest Development Corporation Ltd. and Another
Orissa High Court · (2003) 95 CLT 120 : (2003) 97 FLR 1083 : (2003) 3 LLJ 72 : (2003) 1 OLR 6
Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 2002Allowed
Bhagwan Agarwalla alias Marwadi (dead) by L.R. and Others Vs Puranmal Bhut (dead) by L.R. and Others
Orissa High Court · AIR 2003 Ori 75
Evidence Act, 1872 — Section 116Limitation Act, 1963 — Article 65Orissa House Rent Control Act, 1968 — Section 2(4)
High Courts22 Nov 2002
The Oriental Insurance Co. Ltd. Vs Smt. Banani alias Padmini Khuntia and Others
Orissa High Court · (2002) 11 OHC CK 0015
Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts21 Nov 2002
Smt. Sujata Sahoo and Others Vs Thakamana Pradhan
Orissa High Court · (2003) 1 DMC 614 : (2002) 2 OLR 689