High Courts21 Nov 2002Allowed
Jatadhari Mallik and Others Vs State of Orissa and Others
Orissa High Court · (2003) 1 OLR 198
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 4 of 37
High Courts21 Nov 2002
Madhab Bohora (dead) by LR and Others Vs Braja Kishore Nanda and Others
Orissa High Court · AIR 2003 Ori 107
Evidence Act, 1872 — Section 154, 68Succession Act, 1925 — Section 218, 63
High Courts21 Nov 2002Allowed
National Insurance Co. Ltd. Vs Sanjulata Mallik and Others
Orissa High Court · (2003) 1 OLR 229
High Courts20 Nov 2002Allowed
Smt. Draupadi Behera and Another Vs Union of India (UOI) and Others
Orissa High Court · (2003) 1 OLR 45
Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution of India, 1950 — Article 227
High Courts20 Nov 2002
Smt. Santilata Sahoo Vs State of Orissa and Others
Orissa High Court · (2002) 11 OHC CK 0017
Orissa Development Authorities Act, 1982 — Section 91(1), 92(1)
High Courts20 Nov 2002
Jagu Malik and Another Vs State of Orissa
Orissa High Court · (2003) 24 OCR 123
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts20 Nov 2002
The Executive Officer Berhampur Municipality Vs Madhuri Mohapatra
Orissa High Court · (2002) 11 OHC CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 255A, 347, 433A, 437, 468Limitation Act, 1963 — Section 14(2)Orissa Municipal Act, 1950 — Section 264, 266, 273, 273A, 347
High Courts20 Nov 2002Allowed
Jagu Mallik and Another Vs State of Orissa
Orissa High Court · (2003) CLT 299 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts20 Nov 2002Dismissed
State Vs Gouranga Marandi
Orissa High Court · (2003) CLT 382 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 376
High Courts20 Nov 2002Dismissed
New India Assurance Co. Ltd. Vs Siba Parida and Others
Orissa High Court · (2003) 1 OLR 231
High Courts15 Nov 2002
Bodala Ravanmma Vs Esuru Sriramulu and Another
Orissa High Court · (2002) 94 CLT 745
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Nov 2002
Land Acquisition Zone Officer Vs Hadibandhu Behera and Others
Orissa High Court · (2003) 1 OLR 23
High Courts14 Nov 2002Allowed
Asfa Begum Vs Sk. Abdul Samim
Orissa High Court · (2003) 95 CLT 182 : (2003) 1 DMC 475 : (2003) 26 OCR 731 : (2003) 26 OCR 660 : (2002) 2 OLR 670
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4
High Courts13 Nov 2002Dismissed
Sashibhusan Giri Vs Kalakar Mohanta and Others
Orissa High Court · (2003) CLT 16 (Suppl Crl) : (2003) CriLJ 1065 : (2003) OLR 16 (Suppl Crl) : (2002) OLR 766 Supp
Penal Code, 1860 (IPC) — Section 378
High Courts13 Nov 2002Dismissed
Lalu alias Bhola alias Rama Sahu and etc. Vs State of Orissa
Orissa High Court · (2003) CLT 95 (Suppl Crl) : (2003) CriLJ 1677 : (2003) OLR 95 (Suppl Crl) : (2002) OLR 767 Supp
Penal Code, 1860 (IPC) — Section 395
High Courts13 Nov 2002
Oriental Insulated Conductors Private Limited Vs Union of India (UOI) and Others
Orissa High Court · (2003) 1 OLR 445
Central Excises and Salt Act, 1944 — Section 35G(3)
High Courts13 Nov 2002Dismissed
Abdul Salam Vs State of Orissa
Orissa High Court · (2003) 24 OCR 369
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 52, 52(3), 55
High Courts12 Nov 2002Allowed
Panchu ' Panchanan Mohapatra Vs State of Orissa
Orissa High Court · (2003) 95 CLT 189 : (2002) 2 OLR 650
Evidence Act, 1872 — Section 3, 9Penal Code, 1860 (IPC) — Section 302
High Courts11 Nov 2002Allowed
Arati Das and Others and Sagar Das and Another Vs State of Orissa
Orissa High Court · (2002) 2 OLR 683
Penal Code, 1860 (IPC) — Section 148, 149, 302, 460
High Courts11 Nov 2002Allowed
Dubulu Raksa Vs State of Orissa
Orissa High Court · (2003) 95 CLT 83 : (2003) 24 OCR 107 : (2002) 2 OLR 648
Penal Code, 1860 (IPC) — Section 302