COURT ARCHIVE

Orissa High Court judgments, 2002

727 judgments · page 37 of 37

High Courts08 Jan 2002Allowed

Pitabas Pradhan Vs State of Orissa

Orissa High Court · (2002) 93 CLT 239 : (2002) 1 OLR 379

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 20, 36, 36(1)

High Courts08 Jan 2002Dismissed

Orissa High Court · (2002) 94 CLT 607 : (2002) 93 CLT 507

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts07 Jan 2002Allowed

Orissa High Court · (2002) 93 CLT 698 : (2002) 93 CLT 696

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts07 Jan 2002Dismissed

Orissa High Court · (2002) 1 OLR 646

Partnership Act, 1932 — Section 69(2)

High Courts07 Jan 2002Allowed

Orissa High Court · (2002) 93 CLT 623 : (2002) 1 OLR 187

Criminal Procedure Code, 1973 (CrPC) — Section 145, 401

High Courts07 Jan 2002Dismissed

Orissa High Court · (2002) 93 CLT 651 : (2002) CriLJ 1584

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts07 Jan 2002Dismissed

Orissa High Court · (2002) 93 CLT 828

Criminal Procedure Code, 1898 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 441, 447