High Courts18 Dec 1935Disposed Off
Richha Ram Vs Balabhadra Das Goswami
Orissa High Court · (2017) 123 CutLT 81
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Orissa High Court judgments, 1935
1 judgments · page 1 of 1
COURT ARCHIVE
1 judgments · page 1 of 1
Orissa High Court · (2017) 123 CutLT 81