High Courts19 Dec 1973Dismissed

Ghana Biswal Vs Ramanath Mohapatra

Orissa High Court · AIR 1974 Ori 196 : (1974) 40 CLT 267

Orissa Money Lenders Act, 1939 — Section 17, 9Transfer of Property Act, 1882 — Section 60, 77, 83, 84
High Courts12 Dec 1973Allowed

Jayagopal Mundra Vs Gulab Chand Agarwalla and Others

Orissa High Court · AIR 1974 Ori 173 : (1974) 40 CLT 213

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(2), Order 21 Rule 36Limitation Act, 1908 — Article 142, 144, 2(4)Orissa Money Lenders Act, 1939 — Section 17(1)