High Courts20 Nov 1973Allowed
Udayanath Pradhan and Others Vs State and Another
Orissa High Court · (1974) 40 CLT 148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)Penal Code, 1860 (IPC) — Section 379, 448
COURT ARCHIVE
Orissa High Court judgments, 1973
288 judgments · page 2 of 15
High Courts20 Nov 1973
Madhabananda Majhi and Another Vs Mahendra Nath Puthal
Orissa High Court · (1973) 39 CLT 1134
Penal Code, 1860 (IPC) — Section 379Registration Act, 1908 — Section 49
High Courts20 Nov 1973Allowed
Parama Nanda Mahanto and Others Vs Siba Ch. Mahanto and Others
Orissa High Court · (1973) 39 CLT 1338
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Nov 1973Dismissed
Chakradhar Rout and Another Vs State of Orissa
Orissa High Court · (1975) 41 CLT 52
Evidence Act, 1872 — Section 145, 157, 35Penal Code, 1860 (IPC) — Section 379
High Courts19 Nov 1973Dismissed
Bhikka Gouda and Others Vs Prahlad Swaro and Others
Orissa High Court · (1974) 40 CLT 687
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Orissa Hindu Religious Endowments Act, 1951 — Section 73(1)
High Courts16 Nov 1973Dismissed
Maheswar Mahant Vs State of Orissa
Orissa High Court · (1974) 40 CLT 199
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts16 Nov 1973Dismissed
Bhagaban Mohanty Vs Sudarsan Naik
Orissa High Court · (1974) 40 CLT 873
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 21, 23, 24, 405, 406
High Courts15 Nov 1973Allowed
Orissa State Commercial Transport Corporation Ltd. Vs Sri Satyanarayan Singh and Another
Orissa High Court · (1974) 40 CLT 336
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115, 80Constitution of India, 1950 — Article 309 , 311
High Courts14 Nov 1973
Hirji Nagji and Co. Vs State of Orissa and Another
Orissa High Court · (1975) 35 STC 461
Central Sales Tax Act, 1956 — Section 10, 9
High Courts14 Nov 1973Dismissed
Trilochan Jena Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1343
Orissa Motor Vehicles Rules, 1993 — Rule 95Penal Code, 1860 (IPC) — Section 304A, 337, 34A
High Courts13 Nov 1973Allowed
Jagannath Misra Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 53
Orissa Grama Panchayat Act, 1964 — Section 24Orissa Municipal Act, 1950 — Section 41, 54
High Courts13 Nov 1973Dismissed
Biseswarlal Khandelwalla Vs Baripada, Municipality
Orissa High Court · (1973) 39 CLT 1314
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 6, 7Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts13 Nov 1973
Biswanath Ghosh Vs Income Tax Officer, Ward B and Another
Orissa High Court · (1973) 39 CLT 1328 : (1974) 95 ITR 372
Income Tax Act, 1961 — Section 139(1), 139(4)
High Courts13 Nov 1973Dismissed
Padan Chowdhury and Another Vs Adikanda Kuanar
Orissa High Court · (1973) 39 CLT 1349
Stamp Act, 1899 — Article 35
High Courts07 Nov 1973Allowed
Srikrishna Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 66
Orissa Estates Abolition Act, 1951 — Section 5, 5(1), 9(1)Orissa Estates Abolition Rules, 1952 — Rule 4
High Courts07 Nov 1973Dismissed
Baishab Sa and Others Vs Laxmana Kumar Das
Orissa High Court · (1974) 40 CLT 769
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379
High Courts07 Nov 1973Allowed
Gopal Kunja Dev and Others Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 194
Orissa Estates Abolition Act, 1951 — Section 7, 8A
High Courts06 Nov 1973Dismissed
D. Surya Rao Vs Liaquat Ali Khan
Orissa High Court · (1974) 40 CLT 57
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 202, 439, 561APenal Code, 1860 (IPC) — Section 415, 420
High Courts06 Nov 1973Dismissed
Mayadhar Satpathy Vs The Director of Agriculture and Food Production and Another
Orissa High Court · (1973) 39 CLT 1332
Civil Services (Classification, Control and Appeal) Rules — Rule 49Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13
High Courts02 Nov 1973Dismissed
Dura Ranbida and Others Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1303
Penal Code, 1860 (IPC) — Section 441, 447Probation of Offenders Act, 1958 — Section 1, 3