High Courts20 Dec 2013
Minaketan @ Tekaru Seth Vs State of Orissa State of Orissa Vs Minaketan @ Tekaru Seth
Orissa High Court · (2014) 1 OLR 631
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 1 of 23
High Courts20 Dec 2013Allowed
State of Orissa Vs Sukru Majhi
Orissa High Court · (2014) 1 ILR (Ori) 446
High Courts20 Dec 2013
Post Master, Head Post Office and Another Vs Susama Pradhan
Orissa High Court · (2014) 1 OLR 271
High Courts20 Dec 2013Dismissed
Sudhansu Sekhar Sabat and Others Vs State of Orissa and Others
Orissa High Court · (2013) 12 OHC CK 0006
High Courts20 Dec 2013Allowed
M/s. Mohapatra Binder Vs State of Odisha and Others
Orissa High Court · (2013) 12 OHC CK 0005
High Courts18 Dec 2013Allowed
Dr. (Smt.) Pranaya Ballari Mohanty Vs Utkal University and Others
Orissa High Court · AIR 2014 Ori 26 : (2014) 1 OLR 226
High Courts18 Dec 2013Allowed
Babita Pattnayak Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 70 : (2014) 1 OLR 427
High Courts18 Dec 2013Dismissed
Smt. Sarojini Sahoo Vs State of Orissa and Others
Orissa High Court · (2013) 12 OHC CK 0009
High Courts16 Dec 2013Dismissed
Janata Jha Vs Assistant Director
Orissa High Court · (2014) CriLJ 2556 : (2014) 3 RCR(Criminal) 827
High Courts16 Dec 2013Dismissed
Smt. Parbati Mallick Vs Laxman Mishra and Others
Orissa High Court · (2014) 118 CLT 65 : (2014) 1 OLR 422
High Courts16 Dec 2013Dismissed
Union of India and Others Vs Smt. Kamalavati
Orissa High Court · (2014) 118 CLT 75 : (2014) 1 OLR 440
High Courts16 Dec 2013Disposed Off
Inspector General of Registration-cum-Stamp Collector and Others Vs M/s. Bright Projects Pvt. Ltd.
Orissa High Court · AIR 2014 Ori 38 : (2014) 1 ILR (Ori) 221 : (2014) 1 OLR 496 : (2014) 123 RD 235
High Courts13 Dec 2013Disposed Off
Saraswati Sishu Mandir Vs The Regional Provident Fund Commissioner and Others
Orissa High Court · (2014) 1 OLR 559
High Courts12 Dec 2013Dismissed
Swadesh Ranjan Swain Vs State of Orissa
Orissa High Court · (2014) 1 OLR 276
High Courts11 Dec 2013Dismissed
Damodar Prasad Mohanty Vs Biranchi Kar
Orissa High Court · (2014) 1 ILR (Ori) 565
High Courts11 Dec 2013Disposed Off
Abdul Rashid Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 202
Code of Criminal Procedure, 1973 — Section 125, 126, 127, 128, 357, 3553(a)(7), 3553(c), 357A, 545, 545(1)Family Courts Act, 1984 — Section 7(2)(a)Constitution of India, 1950 — Article 21, 39A, 38, 41, 51A
High Courts10 Dec 2013Dismissed
Lokanatha Sahu Vs State of Orissa
Orissa High Court · (2014) 1 ILR (Ori) 1096
High Courts10 Dec 2013Disposed Off
Santosh Kumar Sahoo and Others Vs The State of Orissa and Another
Orissa High Court · (2014) 1 OLR 444