High Courts25 Oct 2013Allowed
Durga Prasad Agarwalla Vs Binoyendranath Banerjee
Orissa High Court · (2014) 117 CLT 1083 : (2014) 1 ILR (Ori) 101
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 3 of 23
High Courts23 Oct 2013Allowed
Ramanath Nayak Vs State Bank of India and Others
Orissa High Court · (2013) 10 OHC CK 0013
High Courts22 Oct 2013Allowed
Chitaranjan Sahoo Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 473
High Courts21 Oct 2013
Abhimanyu Pradhan Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 277 : (2014) 1 ILR (Ori) 585 : (2013) 2 OLR 1083
High Courts10 Oct 2013Allowed
Dilip Kumar Pattanaik Vs The Bhubaneswar Development Authority
Orissa High Court · (2014) 1 ILR (Ori) 261
High Courts10 Oct 2013Dismissed
Binod Behari Panda (dead) and Others Vs Mrugeswar Dev and Another
Orissa High Court · (2014) 117 CLT 193
High Courts10 Oct 2013Dismissed
Sri Satyajit Mohanty Vs State of Orissa and Others
Orissa High Court · (2013) 10 OHC CK 0026
High Courts10 Oct 2013
Chapala Mohanty Vs Additional D.G. of Police-Cum-I.G. of Prisons and DCS
Orissa High Court · (2013) 10 OHC CK 0025
High Courts10 Oct 2013
Deepak K. Mohanty Vs Additional D.G. of Police-Cum-I.G. of Prisons and DCS and Another
Orissa High Court · (2013) 10 OHC CK 0023
High Courts10 Oct 2013Dismissed
Upendra Dhal Vs Gouranga Prasad Sahoo and Another
Orissa High Court · (2014) 117 CLT 482 : (2014) 1 ILR (Ori) 39
High Courts09 Oct 2013
Satya Narayan Mishra Vs Commissioner-cum-Secretary Govt. of Orissa, Deptt. of Water Resources and Another
Orissa High Court · (2014) 117 CLT 359 : (2014) 1 ILR (Ori) 246 : (2014) 1 OLR 53
High Courts09 Oct 2013Disposed Off
Akula Chandra Parida Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 455 : (2014) 1 ILR (Ori) 6 : (2014) 1 OLR 237
High Courts09 Oct 2013Allowed
Sushil Kumar Barik Vs Orissa Power Generation Corporation Limited and Others
Orissa High Court · (2014) 117 CLT 727 : (2014) LabIC 578 : (2014) 1 OLR 121
High Courts09 Oct 2013Dismissed
Sri Janman Behera Vs Chief District Veterinary Officer and Others
Orissa High Court · (2013) 10 OHC CK 0007
High Courts09 Oct 2013Allowed
Hrudananda Sahu Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 117 CLT 550 : (2014) 1 ILR (Ori) 157
High Courts09 Oct 2013Allowed
Jayasen Patra and Others Vs Orissa Power Generation Corporation Limited and Others
Orissa High Court · (2014) 117 CLT 473 : (2014) 1 ILR (Ori) 29
High Courts08 Oct 2013Disposed Off
Babool Agencies Vs RTO, Cuttack
Orissa High Court · (2013) 10 OHC CK 0004
High Courts07 Oct 2013
Binaya Bhashan Kumar Biswasi Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 117 CLT 728 : (2014) 1 OLR 129
High Courts03 Oct 2013Disposed Off
Abit Piloo Mody College of Architecture Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 279
High Courts03 Oct 2013
Brundaban Samal Vs Krishna Prasad Samal Nalini Samal and Another Vs Brundaban Samal
Orissa High Court · (2014) 117 CLT 539 : (2014) 1 OLR 301