High Courts01 Oct 2013Dismissed
Sunakar Baliarsingh and Another Vs Guru Charan Jena and Others
Orissa High Court · (2014) 1 ILR (Ori) 572
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 4 of 23
High Courts01 Oct 2013Dismissed
Smt. Droupadi Jain and Others Vs Ananda Kumar Agrawal and Others
Orissa High Court · (2014) 117 CLT 578
High Courts01 Oct 2013Dismissed
Debakanta Ray Vs Secretary, Rotary Club
Orissa High Court · (2013) 10 OHC CK 0008
High Courts01 Oct 2013Allowed
Indira English Medium School Vs Sub-Collector and Others
Orissa High Court · (2013) 10 OHC CK 0006
High Courts30 Sept 2013
Sobhagini Tripathy Vs Subhashini Tripathy and Others
Orissa High Court · (2014) 117 CLT 1 : (2013) 2 OLR 732
High Courts27 Sept 2013Dismissed
Centurion University of Technology and Management Vs State of Odisha and Others
Orissa High Court · (2013) 09 OHC CK 0063
High Courts27 Sept 2013
Sri Sri Jagannath Mahaprabhu Bije Vs Radha Pankaj Das and Others
Orissa High Court · (2014) 117 CLT 938
High Courts27 Sept 2013
Narayan Sahoo and Others Vs State of Orissa
Orissa High Court · (2014) 1 OLR 98
High Courts27 Sept 2013Allowed
Natabar Pradhan (dead) after him, his L.Rs. Kulamani Pradhan and Another Vs Smt. Chudamani Dei (dead) after her, her L.Rs. Sarbeswar Giri and Others
Orissa High Court · (2014) 117 CLT 201
High Courts27 Sept 2013
Kamalakanta Modi and Another Vs State of Orissa and Others
Orissa High Court · (2014) 1 Crimes 410 : (2014) 1 ILR (Ori) 363 : (2014) 1 OLR 165
High Courts27 Sept 2013
Biswanath Mohanty and Another Vs Kailash Ch. Mohanty and Others
Orissa High Court · (2014) 1 ILR (Ori) 951 : (2014) 1 OLR 57
High Courts27 Sept 2013Dismissed
Chairman, Odisha Joint Entrance Examination Committee Vs Rajashree Nayak
Orissa High Court · (2014) 1 ILR (Ori) 254
High Courts27 Sept 2013Allowed
Smt. Sarada Devi Vs Cuttack Development Authority
Orissa High Court · (2014) 1 ILR (Ori) 516
High Courts27 Sept 2013Partly Allowed
United India Insurance Company Ltd. Vs Smt. Sunita Naik and Others
Orissa High Court · (2014) 117 CLT 632 : (2014) 1 ILR (Ori) 299 : (2014) 1 OLR 405
High Courts26 Sept 2013Dismissed
M/s. Marine Diesel Service Vs Bharat Petroleum Corporation Ltd. and Others
Orissa High Court · (2013) 09 OHC CK 0064
High Courts25 Sept 2013
Bidhu Bhushan Swain Vs Mamata Mayee Jena
Orissa High Court · AIR 2014 Ori 31 : (2014) 1 ILR (Ori) 532
High Courts25 Sept 2013Partly Allowed
Sukra Munda Vs State of Odisha
Orissa High Court · (2014) CriLJ 275
High Courts25 Sept 2013Allowed
Hindustan Lever Limited and Another Vs The Collector and District Magistrate, Sundargarh
Orissa High Court · (2014) 117 CLT 99 : (2013) 2 OLR 803
Essential Commodities Act, 1955 — Section 6(A), 6(B)Sales of Goods Act, 1930 — Section 51
High Courts25 Sept 2013Allowed
Rajani Kanta Acharya and Another Vs Smt. Jyotshna Rani Tripathy and Another
Orissa High Court · AIR 2014 Ori 21 : (2014) 117 CLT 648 : (2014) 2 DMC 579 : (2014) 1 ILR (Ori) 270 : (2014) 1 OLR 314
High Courts25 Sept 2013
Union of India Vs Ashok Kumar Sahoo
Orissa High Court · (2014) 2 ACC 88 : (2014) 2 ACC 524 : AIR 2014 Ori 46 : (2014) 117 CLT 356 : (2014) 1 ILR (Ori) 881 : (2013) 2 OLR 1020