High Courts18 Sept 2013Dismissed
Umakanta Panda Vs Commnr. Consolidation
Orissa High Court · (2013) 09 OHC CK 0036
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 6 of 23
High Courts18 Sept 2013Dismissed
Smt. Krushna Priya Panda Vs State of Orissa and Others
Orissa High Court · (2013) 09 OHC CK 0028
High Courts18 Sept 2013
State of Orissa and Others Vs Baidyanath Jena (since dead) represented through his legal heirs and Others
Orissa High Court · (2013) 116 CLT 805
High Courts17 Sept 2013
Jaya Narayan Satapathy Vs State of Orissa
Orissa High Court · (2014) 117 CLT 656
High Courts16 Sept 2013Dismissed
Kishore Ch. Behura Vs Ajay Ku. Behura
Orissa High Court · (2013) 09 OHC CK 0060
High Courts16 Sept 2013Dismissed
Anirudha Das Vs Ranjit Prasad Das and Others
Orissa High Court · (2014) 117 CLT 234
High Courts13 Sept 2013Dismissed
Iswar Panigrahi Vs State of Orissa and Others
Orissa High Court · (2013) 09 OHC CK 0059
High Courts13 Sept 2013
Mamita Thati Vs Nepura Pradhan and Another
Orissa High Court · (2013) 116 CLT 593
High Courts13 Sept 2013Dismissed
Bira Kishore Raj Vs Utkal University
Orissa High Court · (2014) 1 ILR (Ori) 686
High Courts13 Sept 2013
Smt. Tejaswini Panigrahi Vs Government of Odisha and Others
Orissa High Court · (2014) 117 CLT 504 : (2013) 2 OLR 984
High Courts12 Sept 2013Dismissed
Lili Lata Sahoo Vs State of Odisha and Others
Orissa High Court · (2014) 117 CLT 479 : (2014) 1 ILR (Ori) 36
High Courts12 Sept 2013Allowed
Bankim Chandra Dey Vs Pulin Bihari Dey and Others
Orissa High Court · (2014) 117 CLT 206 : (2014) 1 OLR 64
High Courts12 Sept 2013Dismissed
Goma Khan Vs Haidar Khan and Others
Orissa High Court · AIR 2014 Ori 68
High Courts12 Sept 2013Dismissed
Smt. Purnima Swain Vs State of Orissa and Others
Orissa High Court · (2013) 09 OHC CK 0041
Orissa Education Act, 1969 — Section 24C
High Courts12 Sept 2013Disposed Off
M/s. Trafalgar House Construction (T) Satyam Shankarnarayan Joint Venture (TSSJV) and Another Vs Government of Orissa, Department of Energy and Others
Orissa High Court · (2014) 117 CLT 467 : (2014) 1 ILR (Ori) 18 : (2014) 1 OLR 287
High Courts12 Sept 2013Disposed Off
Arun Kumar Vs N. Nirmala Devi and Others
Orissa High Court · (2014) 117 CLT 107
High Courts12 Sept 2013Disposed Off
M/s. Auroglobal Comtrade Pvt. Ltd. Vs The Senior Manager, SBI and Chairman, Paradip Port Trust
Orissa High Court · (2014) 117 CLT 251
High Courts11 Sept 2013Dismissed
Tilottama Bhola Vs Collector J.S. Pur
Orissa High Court · (2013) 09 OHC CK 0056
High Courts06 Sept 2013Allowed
Sudarshan Mohanta Vs Gurubari
Orissa High Court · (2014) 1 ILR (Ori) 177
High Courts05 Sept 2013Dismissed
The Deputy General Manager (HR), Indian Oil Corporation Ltd. (M.D.) and Another Vs Sri Anup Kumar Panda and Another
Orissa High Court · (2014) 1 ILR (Ori) 233