High Courts24 Sept 2013Allowed
Arjuna Chandra Jena @ Arjuna Jena and Others Vs Commissioner, Consolidation Orissa, Cuttack and Others
Orissa High Court · (2014) 117 CLT 642 : (2014) 1 OLR 263
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 5 of 23
High Courts24 Sept 2013Allowed
Basanti Mallick Vs Narayan Chandra Mallick
Orissa High Court · (2013) 116 CLT 1110 : (2014) 1 ILR (Ori) 190 : (2013) 2 OLR 877
High Courts24 Sept 2013Dismissed
Tilottama Bhola @ Tilotama Bhol Vs Collector, Jagatsinghpur and Others
Orissa High Court · (2014) 117 CLT 3 : (2013) 2 OLR 820
High Courts24 Sept 2013Allowed
Susanta Kumar Samantray Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 312 : (2014) 1 ILR (Ori) 377 : (2013) 2 OLR 916
High Courts24 Sept 2013Dismissed
Bijay Mishra and Others Vs Union of India and Others
Orissa High Court · (2013) 09 OHC CK 0039
High Courts24 Sept 2013Allowed
Dr. Sukadev Nanda Vs Dr. Kasturi Sahoo
Orissa High Court · (2013) 09 OHC CK 0012
High Courts24 Sept 2013
Sri Prasanta Kumar Rout and Another Vs Gourahari Sethy
Orissa High Court · (2014) 117 CLT 444 : (2013) 2 OLR 1005
High Courts24 Sept 2013Dismissed
Shri Niranjan Sethi Vs Union of India and Others
Orissa High Court · (2013) 09 OHC CK 0003
High Courts23 Sept 2013Allowed
Smt. Bimala Bissoi and Others Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 1115 : (2013) 2 OLR 923
High Courts23 Sept 2013Dismissed
Basudev Pujari and Others Vs State of Orissa
Orissa High Court · (2014) 117 CLT 272 : (2013) 2 OLR 960
High Courts23 Sept 2013
Sri Pradeep Kumar Patra Vs Sri Radhamohan Padhi
Orissa High Court · (2014) 117 CLT 322 : (2014) 1 ILR (Ori) 373 : (2013) 2 OLR 902
High Courts20 Sept 2013Allowed
Kunimani Mallik Vs Collector,Puri
Orissa High Court · (2014) 2 OLR 177
High Courts20 Sept 2013Allowed
Kiran Sadangi Vs Tapan Kumar Khadenga
Orissa High Court · AIR 2014 Ori 18 : (2014) 117 CLT 246 : (2014) 2 DMC 226
High Courts20 Sept 2013Dismissed
M/s. Hotel Hans Coco Palms Vs Sri Milan Das @ Milan Krishna Das
Orissa High Court · (2013) 09 OHC CK 0049
High Courts20 Sept 2013Partly Allowed
Snehalata Jagati Vs PG (Medical/Dental) Selection Committee and Others
Orissa High Court · (2014) 1 ILR (Ori) 89
High Courts20 Sept 2013
Santosh Kumar Moharana @ Dillip Moharana Vs State of Orissa
Orissa High Court · (2014) 117 CLT 448 : (2014) CriLJ 333 : (2013) 2 OLR 1030
High Courts20 Sept 2013Disposed Off
Asit Kumar Behera and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 1120 : (2014) 1 ILR (Ori) 581 : (2013) 2 OLR 827
High Courts19 Sept 2013
Satyanarayan Dash Vs Rankanidhi Sethi
Orissa High Court · (2014) 1 ILR (Ori) 1138 : (2013) 2 OLR 717
High Courts19 Sept 2013Dismissed
Smt. Shipra Kumar Vs State of Orissa
Orissa High Court · (2014) CriLJ 994 : (2014) 1 ILR (Ori) 180 : (2013) 2 OLR 928 : (2014) 2 RCR(Criminal) 926
High Courts18 Sept 2013Allowed
Dr. Manoj Kumar Vs State of Odisha and Others
Orissa High Court · (2014) 117 CLT 560 : (2014) 1 OLR 137