High Courts05 Sept 2013
Radheshyam Bhoi and Others Vs State of Orissa
Orissa High Court · (2014) 1 CCR 44 : (2013) 116 CLT 697 : (2014) 1 ILR (Ori) 64
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 7 of 23
High Courts04 Sept 2013Dismissed
Manjurani Thanapati Vs Anandini Pujahari
Orissa High Court · (2013) 09 OHC CK 0055
High Courts04 Sept 2013Disposed Off
N.I.A. Co. Ltd. Vs Md. Minatullah
Orissa High Court · (2013) 09 OHC CK 0054
High Courts04 Sept 2013Disposed Off
B.M., B.A.G.I. Co. Ltd. Vs Manika @ Manab Hansdah
Orissa High Court · (2013) 09 OHC CK 0053
High Courts04 Sept 2013Disposed Off
O.I. Co. Ltd. Vs Sabita Pradhan
Orissa High Court · (2013) 09 OHC CK 0052
High Courts04 Sept 2013
Suman Panigrahi Vs Board of Secondary Education and Another
Orissa High Court · (2014) 117 CLT 520 : (2013) 2 OLR 706
High Courts04 Sept 2013Dismissed
Korada Vijaya Vs Sub Collector, Rayagada
Orissa High Court · (2013) 09 OHC CK 0042
High Courts04 Sept 2013Disposed Off
Abhimanyu Tripathy Vs State and Others
Orissa High Court · (2013) 09 OHC CK 0013
High Courts04 Sept 2013Partly Allowed
Birabara Kandi Vs State of Orissa
Orissa High Court · (2014) 117 CLT 555
High Courts03 Sept 2013Allowed
Kamal Prasad Bondia Vs State of Orissa (G.A. Department)
Orissa High Court · (2014) 117 CLT 210 : (2014) 1 Crimes 330 : (2014) 1 OLR 115
High Courts02 Sept 2013
Itihas Samantray Vs Tata Motors Finance Ltd.
Orissa High Court · (2014) 117 CLT 512 : (2013) 2 OLR 1055
High Courts02 Sept 2013
Saraju Behera Vs The Collector, Dhenkanal and Others
Orissa High Court · (2013) 2 OLR 730
High Courts02 Sept 2013Disposed Off
Jayram Mohapatra Vs Debts Recovery Appellate Tribunal and Others
Orissa High Court · AIR 2014 Ori 12 : (2014) 2 BC 614
High Courts02 Sept 2013Disposed Off
Superitending Engin. Vs P.O. Labour Court
Orissa High Court · (2013) 09 OHC CK 0018
High Courts30 Aug 2013Dismissed
Biswamohan Mishra Vs Radharani Mishra and Another
Orissa High Court · (2013) 08 OHC CK 0097
High Courts30 Aug 2013Allowed
State of Odisha and Others Vs Manoj Kumar Panda and Others Bhaskar Charan Nayak Vs State of Odisha and Another
Orissa High Court · (2014) 117 CLT 663 : (2013) 2 OLR 760
High Courts30 Aug 2013
Binaya Bhusan Pattnaik Vs Smt. Sujata Pattnaik
Orissa High Court · (2014) 117 CLT 441 : (2013) 2 OLR 964
High Courts30 Aug 2013
M/s. Rajat Kumar Biswal Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 10
High Courts29 Aug 2013Dismissed
Odisha State Road Transportation Corporation Vs Lokanath Hota
Orissa High Court · (2014) 1 ACC 797 : (2014) 1 AnWR 283 : (2014) 117 CLT 29 : (2014) 140 FLR 275 : (2014) 1 ILR (Ori) 720 : (2013) 4 LLJ 341
High Courts29 Aug 2013Dismissed
The Oriental Insurance Company Ltd. Vs Sri Umakanta Sethi and Others
Orissa High Court · (2014) 117 CLT 226