High Courts22 Aug 2013Disposed Off
Gopalpur Port Employee Vs Exe. Engnr Port and INLA
Orissa High Court · (2013) 08 OHC CK 0023
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 9 of 23
High Courts21 Aug 2013Allowed
National Carbon Products Vs Chief Manager, Union Bank of India and Others
Orissa High Court · (2014) 117 CLT 320 : (2013) 2 OLR 899
High Courts21 Aug 2013Dismissed
Shiva Pardia Vs Rambha Mahananda and Others
Orissa High Court · (2013) 08 OHC CK 0090
High Courts21 Aug 2013Allowed
State of Orissa Vs Santosh Kumar Swain and Others
Orissa High Court · (2013) 08 OHC CK 0089
High Courts21 Aug 2013Dismissed
Dibya Kishore Patel Vs Smt. Tanoj Kumari Patel and Another
Orissa High Court · (2014) 117 CLT 535 : (2014) 1 ILR (Ori) 60
High Courts21 Aug 2013
Bhaba Krishna Mishra Vs State of Odisha
Orissa High Court · (2013) 116 CLT 1023 : (2014) CriLJ 286 : (2013) 2 OLR 645
High Courts21 Aug 2013
Bishnupriya Devi Vs Ashoka Crokeries Ltd. and Another
Orissa High Court · (2013) 116 CLT 732 : (2013) 2 OLR 786
High Courts21 Aug 2013
Sarat Ku. Raj and Others Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 584
High Courts21 Aug 2013Allowed
Smt. Satyabhama Satpathy and Another Vs Sri Narana Mishra
Orissa High Court · (2014) 117 CLT 463 : (2014) 1 ILR (Ori) 14
High Courts21 Aug 2013Allowed
M/s. Paradeep Phosphates Ltd. Vs The Land Acquisition Officer, Jagatsinghpur and Others
Orissa High Court · (2013) 116 CLT 918 : (2014) 1 ILR (Ori) 330
High Courts21 Aug 2013Dismissed
Pradeep Kumar Sahani and Others Vs Sanjukta Hota and Others
Orissa High Court · (2013) 116 CLT 916 : (2013) 2 OLR 882
High Courts20 Aug 2013Dismissed
Pandav Samal and Two Others Vs State of Odisha and Six Others
Orissa High Court · (2013) 08 OHC CK 0087
High Courts20 Aug 2013Disposed Off
Ramesh Ch. Sahoo and Others Vs Comnr.-C-Secy,Revenue
Orissa High Court · (2013) 08 OHC CK 0086
High Courts20 Aug 2013Disposed Off
Lambodar Sahoo Vs Comnr.-C-Secy, Revenue
Orissa High Court · (2013) 08 OHC CK 0079
High Courts20 Aug 2013
Manu Mallik Vs State of Odisha and Others
Orissa High Court · (2013) 2 OLR 648
High Courts20 Aug 2013Allowed
Manjulata Sethi Vs Sasmita Mahalik
Orissa High Court · (2013) 08 OHC CK 0054
High Courts20 Aug 2013Dismissed
Jitendra Rout and Another Vs State of Odisha and Others
Orissa High Court · (2013) 08 OHC CK 0025
High Courts20 Aug 2013
Smt. Bishnupriya Dei Vs Board of Secondary Education and Others
Orissa High Court · (2014) 117 CLT 580 : (2013) 2 OLR 662
High Courts19 Aug 2013Disposed Off
Suprava Rani Basantia Vs Land Acquisition Officer and Others
Orissa High Court · (2013) 08 OHC CK 0085