High Courts16 Aug 2013
Aditya Steel Ind. Vs Comnr. Sales Tax and Another
Orissa High Court · (2013) 08 OHC CK 0084
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 10 of 23
High Courts16 Aug 2013
Niranjan Nayak Vs Sasanka Sekhar Biswal
Orissa High Court · (2013) 08 OHC CK 0083
High Courts16 Aug 2013Disposed Off
Kishan N. Parikh and Another Vs Trilochan Barik and Another
Orissa High Court · (2014) 2 CCR 78 : (2014) 1 ILR (Ori) 772
High Courts14 Aug 2013
Bijay Kumar Routray Vs Prafulla Chandra Routray and Others
Orissa High Court · (2013) 2 OLR 704
High Courts14 Aug 2013Allowed
Nanigopal Lenka Vs Collector, Balasore
Orissa High Court · (2013) 08 OHC CK 0075
High Courts14 Aug 2013Disposed Off
Ananta Ch. Pothal Vs Guramani Pothal
Orissa High Court · (2014) 117 CLT 315 : (2013) 2 OLR 919
High Courts14 Aug 2013Dismissed
Dr. Sunil Kumar Kar Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 923
High Courts14 Aug 2013Dismissed
Anupama Dash Vs Abhimanyu Mahapatra
Orissa High Court · (2013) 08 OHC CK 0057
High Courts14 Aug 2013Dismissed
Jagannath Meher Vs State of Odisha
Orissa High Court · (2013) 08 OHC CK 0056
High Courts14 Aug 2013Dismissed
Management, D.F.O. Vs Arakhita Ch. Samanta
Orissa High Court · (2013) 08 OHC CK 0053
High Courts14 Aug 2013Allowed
Braja Sundar Nanda Vs Pravabati Kar and Others
Orissa High Court · AIR 2014 Ori 1 : (2014) 117 CLT 108 : (2013) 2 OLR 651
High Courts14 Aug 2013Disposed Off
Secretary Biranarasi Vs Nilakantha Srangi
Orissa High Court · (2013) 08 OHC CK 0032
High Courts14 Aug 2013Dismissed
Secretary Biranarasi Vs Muralidhar Pradhan
Orissa High Court · (2013) 08 OHC CK 0031
High Courts14 Aug 2013Dismissed
Abdul Alif @ Gudu Vs State of Orissa
Orissa High Court · (2013) 116 CLT 743
High Courts14 Aug 2013Dismissed
Bansidhar Sethi and Others Vs Kusuma Dei and Others
Orissa High Court · (2014) 117 CLT 76 : (2013) 2 OLR 634
High Courts13 Aug 2013Dismissed
Management of M/s. MI. Vs P.O, Industrial Tribunal
Orissa High Court · (2013) 08 OHC CK 0071
High Courts13 Aug 2013Dismissed
D.M., N.I.A. CO. Ltd. Vs Chaturbhuja Nayak
Orissa High Court · (2013) 08 OHC CK 0034
High Courts12 Aug 2013Disposed Off
M/s. Olympic Oil Indu. Vs Paradeep Port Trust
Orissa High Court · (2013) 08 OHC CK 0070
High Courts12 Aug 2013Dismissed
Upendra Dhal Vs Gouranga Prasad Sahoo and Another
Orissa High Court · (2013) 116 CLT 828
High Courts12 Aug 2013Allowed
Haribandhu Sahoo Vs Dayanidhi Sahoo
Orissa High Court · (2013) 08 OHC CK 0037