High Courts05 Aug 2013Dismissed
Anam Charan Behera and Others Vs Adikanda Patra and Others
Orissa High Court · (2014) 117 CLT 639 : (2014) 1 OLR 306
Partition Act, 1893 — Section 4
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 12 of 23
High Courts05 Aug 2013Disposed Off
Shankar Subudhi Vs State of Orissa
Orissa High Court · (2013) 08 OHC CK 0042
High Courts05 Aug 2013Allowed
Digambar Mohanta Vs State and Others
Orissa High Court · (2013) 08 OHC CK 0038
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1), 41(1)Orissa Survey And Settlement Act, 1958 — Section 12(b), 15(b)
High Courts05 Aug 2013Dismissed
Bichitrananda Jena and Others Vs State of Orissa and Others
Orissa High Court · (2013) 08 OHC CK 0011
Constitution of India, 1950 — Article 227Orissa Tenancy Act, 1913 — Section 91
High Courts05 Aug 2013Dismissed
Brundaban Mahapatra Vs Director of Estates and Another
Orissa High Court · (2013) 08 OHC CK 0010
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 19(i)
High Courts05 Aug 2013Dismissed
Rohita K. Nayak Vs State and Others
Orissa High Court · (2013) 08 OHC CK 0002
High Courts02 Aug 2013Allowed
Braja Kishore Das and Others Vs State of Orissa
Orissa High Court · (2014) 117 CLT 114 : (2013) CriLJ 4446 : (2014) 2 DMC 718 : (2013) 2 OLR 433
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts02 Aug 2013Allowed
Ramesh Chandra Nayak Vs M/s. Shivam Finance
Orissa High Court · (2014) 2 BC 452 : (2013) 2 OLR 627
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 2013Allowed
Amaresh Sarkar Vs Siba Charan Bose and Another
Orissa High Court · (2013) 2 OLR 441
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts02 Aug 2013Dismissed
Badani Parida Vs Smt. Mahanga Parida and Others
Orissa High Court · (2014) 117 CLT 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 9 Rule 13, 105, 96
High Courts01 Aug 2013
Sudipta Chandra Ray Vs The Collector-cum-District Magistrate and Others
Orissa High Court · (2013) 116 CLT 401 : (2014) 1 ILR (Ori) 326 : (2013) 2 OLR 559
High Courts01 Aug 2013Dismissed
Debendranath Sahoo Vs State and Others
Orissa High Court · (2013) LabIC 4510
High Courts31 Jul 2013
Smt. Ashabati Gupta (dead) after her, her L.Rs. Smt. Mithilesh Gupta and Others Vs Ram Pratap Agarwal
Orissa High Court · (2014) 117 CLT 60 : (2013) 2 OLR 621
High Courts31 Jul 2013Allowed
Orissa Private Engineering College Association Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 72
High Courts31 Jul 2013Disposed Off
Asish Mohapatra and Others Vs Priyadarsini Barik
Orissa High Court · (2014) 117 CLT 166 : (2014) 2 DMC 100
High Courts30 Jul 2013Allowed
Makar Gochhi and Another Vs Union of India
Orissa High Court · (2014) ACJ 1981 : (2013) 116 CLT 847 : (2013) 2 OLR 507
High Courts30 Jul 2013Dismissed
Dr. Tirupati Panigrahi Vs State of Orissa
Orissa High Court · (2014) 117 CLT 678 : (2014) 2 Crimes 120 : (2013) 2 OLR 519
High Courts30 Jul 2013Dismissed
Narayan Chandra Pradhan and Others Vs The Tahasildar and Another
Orissa High Court · (2013) 116 CLT 852 : (2014) 2 ILR (Ori) 139 : (2013) 2 OLR 490
High Courts30 Jul 2013Dismissed
Madhusudan Panigrahi Vs State of Orissa
Orissa High Court · (2013) 116 CLT 834
High Courts29 Jul 2013Disposed Off
Pratibha Rani Tripathy and Another Vs Binod Bihari Tripathy and Others
Orissa High Court · AIR 2014 Ori 74 : (2014) 117 CLT 150