High Courts08 Aug 2013Disposed Off
State of Orissa and Others Vs Prabodh Kumar Pal
Orissa High Court · (2014) 117 CLT 121 : (2013) 2 OLR 513
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 11 of 23
High Courts08 Aug 2013Dismissed
The Workmen Vs P.O. Industrial
Orissa High Court · (2013) 08 OHC CK 0047
High Courts08 Aug 2013Disposed Off
Saraswati Munda Vs Sushen Ch. Naik
Orissa High Court · (2013) 08 OHC CK 0009
High Courts07 Aug 2013Dismissed
Laxmipriya Tripathy Vs State and Others
Orissa High Court · (2013) 08 OHC CK 0066
High Courts07 Aug 2013Dismissed
Bajaj Allianz Gen. In Vs Badal Singh
Orissa High Court · (2013) 08 OHC CK 0065
High Courts07 Aug 2013Disposed Off
Jamuna Singh Vs Collector and Others
Orissa High Court · (2014) 117 CLT 119 : (2013) 4 LLJ 579 : (2013) 2 OLR 544
High Courts07 Aug 2013Dismissed
Antaryami Mohapatra Vs State and Others
Orissa High Court · (2013) 08 OHC CK 0046
High Courts07 Aug 2013
Smt. Kuni Dei @ Kuni Behadi Vs Pabitra Mohan Behadi and Another
Orissa High Court · (2013) 08 OHC CK 0044
High Courts07 Aug 2013Disposed Off
Badal Singh and Others Vs Laxmidhar Sahu and Another
Orissa High Court · (2013) 08 OHC CK 0039
High Courts07 Aug 2013Allowed
Rama Murty @ Rama Murt Vs Udaya Gomango
Orissa High Court · (2013) 08 OHC CK 0003
High Courts06 Aug 2013Dismissed
Saroj Ku. Rout Vs State of Orissa
Orissa High Court · (2013) 08 OHC CK 0064
High Courts06 Aug 2013Dismissed
Anjali Behera Vs Rasmita Kar
Orissa High Court · (2013) 08 OHC CK 0063
High Courts06 Aug 2013Disposed Off
Nakula Swain Vs Ravi Suresh Ku. Gupta
Orissa High Court · (2013) 08 OHC CK 0052
Motor Vehicles Act, 1988 — Section 2(24), 2(34)
High Courts06 Aug 2013
Bibhuti B. Pattnaik Vs State and Others
Orissa High Court · (2013) 08 OHC CK 0050
Constitution of India, 1950 — Article 14, 21, 226, 243T(6), 243UOrissa Municipal Act, 1950 — Section 11, 11(3), 12(2)Orissa Municipal Corporation Act, 2003 — Section 64
High Courts06 Aug 2013Dismissed
Z.O., L.A., Kalahandi Vs Chitaranjan Majhi
Orissa High Court · (2013) 08 OHC CK 0041
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts06 Aug 2013Allowed
Smt. Kasturi Sahu Vs State of Orissa
Orissa High Court · (2013) 08 OHC CK 0035
Constitution of India, 1950 — Article 341(1), 366(24), 366(25)Orissa Land Reforms Act, 1960 — Section 23
High Courts06 Aug 2013Allowed
Rinmayee Biswal Vs Sk. Arfan and Another
Orissa High Court · (2013) 116 CLT 797 : (2013) 2 OLR 547
High Courts05 Aug 2013Dismissed
Sovabati Manasingh Vs The Chancellor
Orissa High Court · (2014) 1 ILR (Ori) 469
High Courts05 Aug 2013Dismissed
Raj Kumar Dutta Vs State of Orissa
Orissa High Court · (2013) 08 OHC CK 0062
Constitution of India, 1950 — Article 227Forest (Conservation) Act, 1980 — Section 2