High Courts29 Jul 2013
Binod Bihari Tripathy and Another Vs Pravati Rani Tripathy and Others
Orissa High Court · (2014) ALLMR(Cri) 33 : (2013) CriLJ 4937 : (2014) 1 Crimes 21 : (2014) 1 ILR (Ori) 231 : (2013) 2 OLR 596
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 13 of 23
High Courts29 Jul 2013Dismissed
Jagabandhu Bank Vs Smt. Kumudini Nayak
Orissa High Court · (2014) 117 CLT 220
High Courts26 Jul 2013Disposed Off
Madhusudan Sahu and Another Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 117 : (2014) 1 Crimes 5 : (2013) 2 OLR 449
High Courts26 Jul 2013
Sarat Chandra Panda Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 767 : (2013) 2 OLR 374
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts26 Jul 2013
Susanta Kumar Moharana and Others Vs State of Orissa
Orissa High Court · (2013) 116 CLT 759 : (2014) 1 ILR (Ori) 356 : (2013) 2 OLR 385
Criminal Procedure Code, 1973 (CrPC) — Section 309, 311, 315Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Jul 2013
Kamalakanta Sahoo and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 754 : (2013) CriLJ 4087 : (2013) 2 OLR 391
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 6A, 6A(1), 7
High Courts26 Jul 2013
Narayan Chandra Muduli Vs Mahendra Kumar Mishra and Another
Orissa High Court · (2013) 116 CLT 1142 : (2013) 2 OLR 669
High Courts25 Jul 2013
Ganapati Sunani Vs Divisional Manager, LIC of India, Berhampur Division and Others
Orissa High Court · (2014) 1 ILR (Ori) 242 : (2013) 2 OLR 378
High Courts25 Jul 2013
Jitendra Kumar Choudhury Vs Banku Sahoo
Orissa High Court · (2014) 117 CLT 127 : (2013) 2 OLR 501
High Courts25 Jul 2013Partly Allowed
Krushna Chandra Samal Vs State of Orissa
Orissa High Court · (2014) 117 CLT 673
High Courts24 Jul 2013
State of Orissa and Others Vs Sabitamayee Singh and Others
Orissa High Court · (2014) 117 CLT 51
High Courts24 Jul 2013Dismissed
Gagan Jena and Others Vs Rama Chandra Parida and Others
Orissa High Court · (2014) 117 CLT 162
High Courts24 Jul 2013
Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Vs Kumari Podha and Others
Orissa High Court · (2014) 1 AnWR 275 : (2013) 116 CLT 858 : (2013) 2 OLR 359
Motor Vehicles Act, 1988 — Section 147(1), 166
High Courts24 Jul 2013
The Divisional Manager, Oriental Insurance Company, Ltd. Vs Chittaranjan Mallick and Others
Orissa High Court · (2014) 1 ACC 921 : (2014) 1 AnWR 211 : (2013) 116 CLT 750 : (2013) 2 OLR 407
Motor Vehicles Act, 1988 — Section 166, 168
High Courts24 Jul 2013Allowed
Dr. Himansu Sekhar Sahoo and Others Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 936 : (2013) 4 LLN 378 : (2013) 2 OLR 362
Constitution of India, 1950 — Article 163(3), 166(3)Indian Medical Council Act, 1956 — Section 33
High Courts24 Jul 2013
Ajit Kumar Routray and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 619
High Courts24 Jul 2013
Saurav Ranjan Lenka Vs Sanghamitra Mohanty
Orissa High Court · (2013) 116 CLT 1149 : (2014) 1 DMC 588 : (2013) 2 OLR 594
High Courts24 Jul 2013
Visa Steel Ltd. Vs Commissioner of Central Excise, Customs and Service Tax
Orissa High Court · (2013) 298 ELT 323 : (2013) 23 GSTR 228
High Courts24 Jul 2013
Banamali Panda Vs Commissioner, Land Records and Settlement and Another
Orissa High Court · (2013) 116 CLT 1146 : (2013) 2 OLR 666
High Courts23 Jul 2013Allowed
Kutuli @ Iswar Naik Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 862 : (2013) 2 OLR 473