High Courts12 Jul 2013
Ram Kumar Jain Vs Ramakanta Gouda and Another
Orissa High Court · AIR 2013 Ori 190 : (2014) 117 CLT 280
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 15 of 23
High Courts12 Jul 2013Disposed Off
Budhinath Moharana Vs Director of Consolidation and Others
Orissa High Court · (2013) 116 CLT 962 : (2014) 1 ILR (Ori) 173 : (2013) 2 OLR 462
High Courts12 Jul 2013
Bhagaban Shadangi and Another Vs State of Orissa
Orissa High Court · (2013) 2 OLR 673
High Courts12 Jul 2013Allowed
M/s. Skol Breweries Ltd. Vs M/s. Sriram Engineering
Orissa High Court · (2013) 116 CLT 865 : (2013) 2 OLR 555
High Courts12 Jul 2013
Laxmidhar Mahasuar and Others Vs Satyanarayan Dev and Others
Orissa High Court · (2013) 2 OLR 575
High Courts09 Jul 2013Dismissed
Biswanath Das, Secretary Krushi Adivasi Selfhelp Society (KASS) Vs Chief Engineer, World Bank Project and Others
Orissa High Court · (2014) 117 CLT 18 : (2014) 1 ILR (Ori) 1
High Courts09 Jul 2013
Sri Bhubaneswar Thakur Vs The General Manager, (OMQ), TATA Iron and Steel Co. Ltd. and Others
Orissa High Court · (2014) 117 CLT 572 : (2013) 2 OLR 239
High Courts09 Jul 2013Allowed
Sanjaya Ku.Moharana Vs Collector
Orissa High Court · (2013) 07 OHC CK 0045
Constitution of India, 1950 — Article 14
High Courts09 Jul 2013Allowed
Dr. Prahallad Charan Samal Vs Union of India and Another
Orissa High Court · (2014) LabIC 10 : (2013) 2 OLR 328
Constitution of India, 1950 — Article 14
High Courts09 Jul 2013Dismissed
Dr. Anup Kumar Nath Sharma and Others Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 958
High Courts08 Jul 2013Dismissed
M/s. Rajdhani Timber Products (P) Ltd. Vs Secretary and Another
Orissa High Court · (2013) 116 CLT 953
High Courts08 Jul 2013
Dhaneswar Nayak Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1028 : (2013) 2 OLR 217
High Courts05 Jul 2013
Orissa State Handloom Weavers' Co-operative Society Ltd. Vs Bhagaban Rout
Orissa High Court · (2013) 116 CLT 1152 : (2014) LabIC 1082
High Courts05 Jul 2013Allowed
Bipin Panigrahi and Another Vs Johones Palo and Another
Orissa High Court · (2013) 116 CLT 1157 : (2013) 2 OLR 465
High Courts05 Jul 2013
Management of M/s. Tata Sponge Iron Ltd. Vs G.C. Mohanta and Another
Orissa High Court · (2013) 139 FLR 405 : (2013) 5 LLN 708
High Courts05 Jul 2013Disposed Off
M/s. Steel Authority of India Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (2013) 116 CLT 1165 : (2013) 139 FLR 751 : (2014) 1 ILR (Ori) 699 : (2014) LabIC 163 : (2014) 1 LLN 776
High Courts05 Jul 2013Partly Allowed
The Utkal Co-operative Banking Society Ltd. Vs Utkal Co-operative Banking Society Ltd. Employees' Association
Orissa High Court · (2014) 117 CLT 22 : (2013) 139 FLR 980 : (2014) 2 ILR (Ori) 557 : (2013) LabIC 4138
High Courts05 Jul 2013
Raj Kishore Rao Vs Orissa State Cooperative Agricultural and Rural Development Bank Ltd. and Others
Orissa High Court · (2013) 139 FLR 977
High Courts04 Jul 2013
Aswini Kumar Aich and Others Vs Paramananda Aich and Others
Orissa High Court · (2013) 116 CLT 666