COURT ARCHIVE

Orissa High Court judgments, 2013

458 judgments · page 16 of 23

High Courts04 Jul 2013

Damodar Lenka Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 782 : (2013) 2 OLR 395

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 202, 203, 379(3)Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 323, 324, 34, 341

High Courts04 Jul 2013

Dillip Kumar Baral Vs Biju Pattnaik University and Technology (BPUT) and Another

Orissa High Court · (2013) 116 CLT 1029 : (2013) 2 OLR 210

Constitution of India, 1950 — Article 14, 16

High Courts02 Jul 2013Disposed Off

Kunja Bihari Patra Vs Public Information Officer and Another

Orissa High Court · (2014) 117 CLT 149 : (2013) 2 OLR 546

High Courts02 Jul 2013Dismissed

Suresh Kumar Agrawal Vs Binodini @ Bimala Bhue and Others

Orissa High Court · (2014) 117 CLT 188

High Courts02 Jul 2013

Sk. Gulam Jaweed Vs Union of India and Others

Orissa High Court · (2013) LabIC 4001

High Courts01 Jul 2013

Padmabati Naik Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 1033 : (2013) 2 OLR 316

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 294, 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

High Courts01 Jul 2013Disposed Off

Girish Chandra Mohanty Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 697 : (2013) 2 OLR 166

Orissa Government Land Settlement Act, 1962 — Section 3, 7A, 7A(3)

High Courts28 Jun 2013Disposed Off

Bay Exploration Project, Oil India Ltd. Vs Presiding Officer, Central Govt. Industrial Tribunal and Another

Orissa High Court · (2014) LabIC 1088

High Courts28 Jun 2013

M/s. Akshaya Kumar Pattnaik Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 1035 : (2013) 2 OLR 222

Orissa Electricity Reforms Act, 1995 — Section 23, 24, 55

High Courts28 Jun 2013Disposed Off

Rabi @ Rabinarayan Jena and Others Vs State of Orissa

Orissa High Court · (2013) 116 CLT 774 : (2014) 1 ILR (Ori) 126 : (2013) 2 OLR 262

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114(b), 30Penal Code, 1860 (IPC) — Section 302, 34

High Courts28 Jun 2013

Tachhu @ Kachhu Rout and Others Vs Jayanti Biswal and Another Radhashyam Biswal and Others Vs Tachhu @ Kachhu Rout and Another

Orissa High Court · (2013) 116 CLT 404 : (2013) 2 OLR 163

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 34

High Courts28 Jun 2013Dismissed

Orissa Air Products Ltd. Vs Government of Orissa, Department of Labour and Employment and Others

Orissa High Court · (2013) 139 FLR 532

High Courts28 Jun 2013Disposed Off

Rajesh Kumar Agarwal Vs Smt. Satyabhama Behera and Another

Orissa High Court · (2013) 116 CLT 875

High Courts28 Jun 2013Disposed Off

Raghunath Satpathy Vs Management, Aska Co-operative Sugar Industries Ltd. and Another

Orissa High Court · (2013) 139 FLR 419 : (2014) LabIC 1039

High Courts28 Jun 2013

Dayanidhi Sahu Vs The Presiding Officer, Labour Court and Others

Orissa High Court · (2013) 116 CLT 1040 : (2013) 139 FLR 747 : (2013) LabIC 4599 : (2013) 4 LLJ 51 : (2013) 2 OLR 235

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F

High Courts28 Jun 2013Disposed Off

Pravakar Rout Vs M.D., Industrial Development Corporation of Orissa Ltd.

Orissa High Court · (2014) 1 ILR (Ori) 266

High Courts27 Jun 2013Disposed Off

Basil Lakra Vs State of Orissa

Orissa High Court · (2013) 116 CLT 509 : (2013) 2 OLR 214

Penal Code, 1860 (IPC) — Section 376, 376(2)(f)

High Courts27 Jun 2013

Sri Bhimsen Gochhayat Vs The Zonal Manager, Bank of India and Others

Orissa High Court · (2013) 116 CLT 661 : (2014) 1 ILR (Ori) 320 : (2014) LabIC 890

High Courts26 Jun 2013

M/s. Divine Construction Vs State of Odisha and Others

Orissa High Court · (2013) 2 OLR 325

High Courts25 Jun 2013

State of Odisha Vs Rama Chandra Hansda

Orissa High Court · (2013) 2 OLR 252

Penal Code, 1860 (IPC) — Section 302