COURT ARCHIVE

Orissa High Court judgments, 2013

458 judgments · page 18 of 23

High Courts10 May 2013Allowed

Divisional Manager, National Insurance Company Ltd. Vs Smt. Basanti Sahu and Six Others Smt. Basanti Sahu and Five Others Vs Manas Ranjan Patra and Another

Orissa High Court · (2013) 05 OHC CK 0021

Motor Vehicles Act, 1988 — Section 170

Read judgment

High Courts10 May 2013

M/s. New India Assurance Co. Ltd. Vs Nim Indrajit Singh and Another

Orissa High Court · (2014) 3 ACC 32 : (2014) 117 CLT 786 : (2013) 3 LLJ 746

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 145(g), 147, 147(1), 147(1)(b), 147(2)Workmens Compensation Act, 1923 — Section 3, 4A, 4A(3)

Read judgment

High Courts10 May 2013Dismissed

The Oriental Insurance Co. Ltd. Vs Sanjukta Das and Four Others

Orissa High Court · (2013) 2 ACC 831 : (2014) 1 AnWR 26

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 8Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts08 May 2013Allowed

Sarat Pradhan Vs State of Orissa

Orissa High Court · (2014) 1 ILR (Ori) 163

Read judgment

High Courts06 May 2013Dismissed

Smt. Smita Singh Vs Smt. Bishnu Priya Singh and Others

Orissa High Court · (2013) CriLJ 4826 : (2014) 1 DMC 365

Read judgment

High Courts06 May 2013Allowed

Amiya Kumar Sahu Vs Ajit Kumar Sahu

Orissa High Court · AIR 2013 Ori 178 : (2013) 116 CLT 792 : (2013) 2 OLR 476

Read judgment

High Courts06 May 2013

Sri Satya @ Atulya Tripathy Vs Union of India

Orissa High Court · (2014) 2 ACC 319 : (2013) 116 CLT 1046 : (2013) 2 OLR 299

Railways Act, 1989 — Section 124A

Read judgment

High Courts03 May 2013Dismissed

Bishnu Charan Mohanty and Another Vs Rahas Bihari Das and Others

Orissa High Court · AIR 2013 Ori 165 : (2013) 116 CLT 889

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99, 115Limitation Act, 1963 — Section 17, 17(1)(b), 18(1)(d), 5

Read judgment

High Courts02 May 2013

Siba Prasad Kanhar Vs State of Odisha

Orissa High Court · (2013) 2 OLR 62

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 37, 50, 52, 57

Read judgment

High Courts02 May 2013

Batakrushna Sethy and Others Vs Muktilata Kar and Others

Orissa High Court · AIR 2013 Ori 141 : (2013) 116 CLT 605

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Court Fees Act, 1870 — Section 12

Read judgment

High Courts02 May 2013

Md. Qaisar Iqbal Ali Vs State of Odisha and Others

Orissa High Court · (2013) LabIC 3096

Orissa Development Authorities Act, 1982 — Section 4

Read judgment

High Courts01 May 2013Disposed Off

Miss Anita Kumari Panda and Others Vs Controller of Examinations, C.H.S.E., Odisha and Another

Orissa High Court · (2013) 116 CLT 494 : (2013) 1 OLR 1014

Read judgment

High Courts30 Apr 2013Disposed Off

Executive Engineer, Lift Irrigation Division Vs Presiding Officer, Labour Court and Another

Orissa High Court · (2013) 116 CLT 406 : (2013) 138 FLR 260 : (2013) 4 LLJ 382 : (2013) 3 LLJ 511 : (2013) 1 OLR 1027

Industrial Disputes Act, 1947 — Section 25F

Read judgment

High Courts30 Apr 2013Allowed

Basanti Mukhi Vs Naresh Chandra Sahoo and Another

Orissa High Court · (2013) 04 OHC CK 0028

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts30 Apr 2013

Tribal Development Co-operative Corporation of Orissa Ltd. Vs Registrar, Co-operative Tribunal and Another

Orissa High Court · (2013) LabIC 3564

Industrial Disputes Act, 1947 — Section 2

Read judgment

High Courts30 Apr 2013Disposed Off

Management of Directorate of Printing Vs All Orissa Technical Printing Employees Association

Orissa High Court · (2013) 138 FLR 256 : (2014) 1 ILR (Ori) 1090 : (2013) 4 LLJ 32 : (2013) 4 LLN 373 : (2013) LLR 967

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(j), 2(s)

Read judgment

High Courts30 Apr 2013Allowed

Chhakei Sethi Vs Naresh Chandra Sahoo and Another

Orissa High Court · (2013) 04 OHC CK 0013

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts30 Apr 2013

Jyoti Ranjan Mohanty Vs Alok Ranjan Mohanty and Others

Orissa High Court · (2013) 116 CLT 600

Read judgment

High Courts26 Apr 2013Disposed Off

Pitambara Das Vs Ranjan Kumar Behera and Another

Orissa High Court · (2013) 116 CLT 521 : (2013) 2 OLR 44

Constitution of India, 1950 — Article 227Orissa Grama Panchayat Act, 1964 — Section 31(1), 39(2), 41

Read judgment

High Courts25 Apr 2013

Manoj Kumar Nayak and Another Vs Guna Mohanty and Others

Orissa High Court · (2013) 116 CLT 209 : (2013) 2 OLR 102

Read judgment