High Courts25 Apr 2013Disposed Off
The Deity Raghunath Mahaprabhu installed at Raghunath Math Vs Kashinath Dalai and Others
Orissa High Court · (2013) 116 CLT 525 : (2013) 2 OLR 89
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 19 of 23
High Courts25 Apr 2013
Mitu @ Rabindra Suar and Another Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 412 : (2013) 1 OLR 1086
High Courts24 Apr 2013Allowed
North Eastern Electricity Supply Company of Orissa Ltd. Vs Union of India and Others
Orissa High Court · (2013) 139 FLR 410 : (2013) 3 LLJ 775 : (2013) 2 OLR 28
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1)(c), 17, 2(f), 7A
High Courts24 Apr 2013Dismissed
Sanjeev Kumar Sharma and Others Vs Union of India and Others
Orissa High Court · (2013) 04 OHC CK 0029
Constitution of India, 1950 — Article 226National Highways Act, 1956 — Section 3A, 3A(1), 3A(3), 3C, 3C(1)
High Courts24 Apr 2013
Sudhakar Nayak and Another Vs State of Orissa
Orissa High Court · (2013) CriLJ 3891
High Courts24 Apr 2013Allowed
Anand Dash Vs State of Orissa
Orissa High Court · (2014) 1 ILR (Ori) 459
High Courts24 Apr 2013
Smt. Kamala Biswal and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 414 : (2013) 1 OLR 1047
High Courts23 Apr 2013
Sebati Padhi and Another Vs Child Welfare Committee, Cuttack and Others
Orissa High Court · (2013) CriLJ 3500 : (2014) 2 ILR (Ori) 568 : (2013) 2 OLR 171
Criminal Procedure Code, 1973 (CrPC) — Section 254Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d), 2(d)(i), 2(d)(ii), 29, 31
High Courts22 Apr 2013
The Commissioner Kendriya Vidyalaya Sangathan, New Delhi and Others Vs V. Satya Narayan Murty
Orissa High Court · (2014) 2 ESC 1171 : (2013) LabIC 4593
High Courts22 Apr 2013Allowed
Pinkey Naik Vs Branch Manager, ICICI Lombard General Insurance Co. Ltd. and Others
Orissa High Court · (2014) 1 ACC 768 : (2014) ACJ 1776 : (2014) 117 CLT 140 : (2013) 2 OLR 445
High Courts18 Apr 2013
Pranab Kumar Pradhan and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 532 : (2013) 2 OLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 34, 379, 394, 411, 414
High Courts17 Apr 2013
Balaram Dixit and Others Vs Tadit Kumar Rout
Orissa High Court · (2013) 116 CLT 527 : (2013) 1 OLR 988
High Courts17 Apr 2013
Mir Masuk Alli and Others Vs State of Orissa
Orissa High Court · (2013) CriLJ 3427 : (2013) 2 OLR 24
Criminal Procedure Code, 1973 (CrPC) — Section 216, 228Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304, 34, 406, 498(A)
High Courts17 Apr 2013Allowed
Smt. Laxmibala Bohidar Vs Janaki Pattanaik
Orissa High Court · (2014) 117 CLT 143 : (2013) 2 OLR 436
High Courts16 Apr 2013Allowed
Mrs. Indu Behera Vs State of Orissa and Others
Orissa High Court · AIR 2013 Ori 133 : (2013) 116 CLT 429 : (2013) 1 OLR 1076
Constitution of India, 1950 — Article 14Transplantation of Human Organs and Tissues Act, 1994 — Section 2(i), 9, 9(1)
High Courts15 Apr 2013Allowed
Smt. Sumitra Dev and Others Vs Sri Iswar Chandra Samal and Another
Orissa High Court · (2013) 2 AnWR 1000 : (2013) 116 CLT 895
Motor Vehicles Act, 1988 — Section 140, 140(1), 163A, 166, 168Penal Code, 1860 (IPC) — Section 279, 304B
High Courts11 Apr 2013Allowed
Jhunu Biswal Vs Ratan Biswal
Orissa High Court · (2013) 116 CLT 1 : (2013) 1 OLR 934
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13(A), 9
High Courts10 Apr 2013Dismissed
G. Devendra Rao Vs G. Puspa Prabha Rao @ Dora
Orissa High Court · (2014) 1 DMC 150
High Courts10 Apr 2013Allowed
Venkat Rao Vs State of Orissa and Another
Orissa High Court · AIR 2013 Ori 159 : (2013) 116 CLT 535 : (2013) 2 OLR 40
High Courts09 Apr 2013Allowed
Paradip Multi Cargo Berth Private Limited Vs Paradip Port Trust
Orissa High Court · (2013) 04 OHC CK 0004