High Courts05 Apr 2013Allowed
Kanti Bundki Vs Sindhusuta Pradhan The Election Officer-cum-Block Development Officer
Orissa High Court · (2013) 116 CLT 2 : (2013) 1 OLR 845
Orissa Grama Panchayat Act, 1964 — Section 33, 33(2), 83, 90
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 20 of 23
High Courts04 Apr 2013
Kishore Pallei Vs Aruna Kumar Panda
Orissa High Court · (2014) ALLMR(Cri) 36 : (2014) 1 BC 400 : (2013) 116 CLT 539 : (2013) 1 OLR 1005
Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 262, 263, 264Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 141
High Courts04 Apr 2013
Kamal Lochan Behera Vs State of Orissa
Orissa High Court · (2013) 04 OHC CK 0016
High Courts04 Apr 2013
Jay Bihari Patel Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1050 : (2013) 2 OLR 227
High Courts04 Apr 2013Dismissed
Dr. Tirupati Panigrahi and Others Vs State of Orissa
Orissa High Court · (2013) 04 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 34, 406, 411, 415
High Courts03 Apr 2013Dismissed
Sambhu Behera Vs State of Orissa
Orissa High Court · (2013) 116 CLT 107
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365
High Courts03 Apr 2013Dismissed
Prafulla Sahu @ Geda Vs Sate of Orissa
Orissa High Court · (2013) 116 CLT 124
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 309, 439Penal Code, 1860 (IPC) — Section 294, 302, 34
High Courts03 Apr 2013
Tiki @ Prasant Barik Vs State of Orissa
Orissa High Court · (2013) 04 OHC CK 0015
High Courts03 Apr 2013
Bedadyuti Samantaray Vs State of Orissa
Orissa High Court · (2013) 116 CLT 435 : (2014) 1 DMC 440 : (2013) 1 OLR 1081
High Courts03 Apr 2013
Kanhu Charan Dash Vs State of Orissa (Vigilance)
Orissa High Court · (2013) 116 CLT 548 : (2013) 2 OLR 136
Essential Commodities Act, 1955 — Section 7
High Courts02 Apr 2013Dismissed
Sasmita Pradhan and Another Vs M/s. Citicorp Finance (India) Ltd.
Orissa High Court · (2013) 2 OLR 112
Arbitration and Conciliation Act, 1996 — Section 16, 19, 20, 34, 37Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2013
Kailash Chandra Swain Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 692 : (2013) 138 FLR 164 : (2013) 3 LLJ 277 : (2013) 1 OLR 935
Industrial Disputes Act, 1947 — Section 10, 2(s), 25F, 25F, 25G
High Courts26 Mar 2013Allowed
District Central Co-operative Bank Ltd. and Another Vs Lingaraj Meher
Orissa High Court · (2013) 2 OLR 200
Constitution of India, 1950 — Article 226Orissa Co-operative Societies Act, 1962 — Section 27, 67
High Courts25 Mar 2013Dismissed
Iswar Chandra Dash Vs First Additional District and Sessions Judge and Others
Orissa High Court · (2013) CriLJ 2672
Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 294, 307, 324, 326, 34
High Courts22 Mar 2013Allowed
Bulu Alias Amulya Swain Vs State of Orissa
Orissa High Court · (2013) CriLJ 3381
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(c), 22, 42
High Courts21 Mar 2013Disposed Off
Rukmini Seth Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 552 : (2014) 1 DMC 385 : (2013) 2 OLR 67
Penal Code, 1860 (IPC) — Section 107, 306
High Courts20 Mar 2013
Dr. Mrs. Mayarani Devi Vs Chairman-cum-Disciplinary Authority, Paradeep Port Trust, Paradeep and four Others
Orissa High Court · (2013) 116 CLT 5 : (2013) 1 OLR 864
High Courts15 Mar 2013Allowed
Manasi Mishra Vs Union of India and Others
Orissa High Court · (2013) 116 CLT 10 : (2013) 1 OLR 859
High Courts15 Mar 2013Dismissed
Indian Red Cross Society Vs Bankanidhi Mishra
Orissa High Court · (2013) 138 FLR 513 : (2013) LabIC 2326 : (2013) 2 LLJ 730 : (2013) 3 LLN 774 : (2013) LLR 810 : (2013) 1 OLR 722
Industrial Disputes Act, 1947 — Section 2(j)Orissa Shops And Commercial Establishments Act, 1956 — Section 2(19), 2(8), 2(8)Payment of Gratuity Act, 1972 — Section 1, 1(3), 1(3)(a), 1(3)(b), 1(3)(c)
High Courts15 Mar 2013Allowed
Bhagirathi Parida Vs The Chief Manager, UCO Bank and Another
Orissa High Court · (2013) LabIC 2994 : (2013) 2 OLR 205