High Courts11 Feb 2013Allowed
Sri Ram Prasad Pattanayak Vs State of Orissa and Five Others
Orissa High Court · (2013) 115 CLT 1098 : (2013) 1 OLR 656
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 22 of 23
High Courts08 Feb 2013
Sukanti Choudhury Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1042 : (2013) 1 OLR 742
Penal Code, 1860 (IPC) — Section 24, 25, 415, 417, 420
High Courts07 Feb 2013Dismissed
Sushanta Kumar Gouda Vs Union of India and Others
Orissa High Court · (2013) 138 FLR 978
High Courts07 Feb 2013
Smt. Baijayanti Swain and Another Vs State of Odisha
Orissa High Court · (2013) 3 Crimes 89 : (2013) 1 OLR 803
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Feb 2013
Smt. Bindu Mohanta and Another Vs State of Orissa and Others
Orissa High Court · (2013) 115 CLT 1085 : (2013) 1 OLR 666
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(1), 156(3), 173(8)
High Courts05 Feb 2013Dismissed
Arrantaswar Deb and Others Vs Harihar Acharaya
Orissa High Court · (2013) 116 CLT 349
Civil Procedure Code Amendment Act, 1999 — Section 16, 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5, 16General Clauses Act, 1897 — Section 6
High Courts04 Feb 2013
Mideast Integrated Steels Ltd. Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1015
High Courts04 Feb 2013Allowed
Saroj Kumbhar @ Mani Kumbhar Vs State of Odisha and Another
Orissa High Court · (2013) 115 CLT 1010 : (2013) 1 OLR 717
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363, 498A
High Courts01 Feb 2013Dismissed
Sri Alekh Rajhans Vs Joint Commissioner, Consolidation and Others and Bharat Chandra Dash and Another
Orissa High Court · (2013) 1 OLR 584
High Courts31 Jan 2013Allowed
Sri Rama Chandra Sahoo and Another Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1113 : (2013) 3 Crimes 34 : (2013) 1 OLR 841
Criminal Procedure Code, 1973 (CrPC) — Section 97Penal Code, 1860 (IPC) — Section 304, 304B, 34, 498A
High Courts30 Jan 2013Allowed
Smt. Ushadevi Sukhani Vs Cuttack Development Authority and Others
Orissa High Court · (2013) 115 CLT 1059 : (2013) 1 OLR 645
Constitution of India, 1950 — Article 14
High Courts30 Jan 2013Allowed
Sarat Chandra Das Vs Orissa State Warehousing Corporation
Orissa High Court · (2014) 117 CLT 531 : (2013) 138 FLR 982 : (2013) 1 OLR 769
High Courts30 Jan 2013
Aswin Kumar Das Vs The Executive Engineer, Balasore Electrical Division and Another
Orissa High Court · (2013) 115 CLT 583 : (2013) 1 OLR 579
High Courts29 Jan 2013
Pravat Kumar Behera Vs State of Orissa
Orissa High Court · (2013) CriLJ 2512
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts29 Jan 2013Allowed
Praxair India Pvt. Ltd. Vs Sub-Collector and Sub-Divisional Magistrate, Angul and Others
Orissa High Court · AIR 2013 Ori 137 : (2013) 115 CLT 594 : (2013) 1 OLR 813
Orissa Development Authorities Act, 1982 — Section 16, 16(7), 16(8)Orissa Land Reforms Act, 1960 — Section 8A
High Courts29 Jan 2013Allowed
Chaina Dalai Vs State of Orissa
Orissa High Court · (2013) 1 OLR 947
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(1), 41, 42, 42(1), 43
High Courts22 Jan 2013
Arati Jena Vs State of Orissa and four Others
Orissa High Court · (2013) 116 CLT 22 : (2013) 1 OLR 918
High Courts21 Jan 2013Allowed
Chandabai Sharma Vs Additional District Magistrate, Bargarh and Others
Orissa High Court · (2013) 115 CLT 752 : (2013) 1 OLR 788
Orissa Land Reforms Act, 1960 — Section 37, 37(a), 37(b), 42, 44(1)
High Courts18 Jan 2013Dismissed
Pitambar Nath Vs Gourang Ch. Pati
Orissa High Court · (2013) 115 CLT 739 : (2013) 1 OLR 653
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts18 Jan 2013Dismissed
Bansidhar Jena and Others Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 352
Orissa Tenancy Act, 1913 — Section 23