CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Orissa High Court/2013

COURT ARCHIVE

Orissa High Court judgments, 2013

458 judgments · page 17 of 23

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1935
High Courts21 Jun 2013Allowed

Khirod Chandra Behera and Others Vs State of Orissa and Others

Orissa High Court · (2013) 06 OHC CK 0013

Orissa General Clauses Act, 1937 — Section 2(28), 26Orissa Survey And Settlement Act, 1958 — Section 15, 15(b), 25, 33, 47
Read judgment
High Courts21 Jun 2013Dismissed

Satyabrata Sahoo Vs Commissioner of Endowments and Three Others

Orissa High Court · AIR 2013 Ori 169 : (2013) 116 CLT 878 : (2014) 1 ILR (Ori) 314

Read judgment
High Courts20 Jun 2013

Dinabandhu Jani Vs Hemanta Kanhar and Others

Orissa High Court · (2013) 116 CLT 657

Read judgment
High Courts18 Jun 2013

L.P. Electronics (Orissa) Pvt. Ltd. and Others Vs Tirupati Electro Marketing Pvt. Ltd.

Orissa High Court · (2013) 116 CLT 776 : (2014) 1 ILR (Ori) 136 : (2013) 2 OLR 318

Companies Act, 1956 — Section 291, 292Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142(a)
Read judgment
High Courts31 May 2013Dismissed

Laxmi Narayan Mohapatra and Others Vs Rotary Club, Bhadrak and Others

Orissa High Court · (2014) 117 CLT 797

Read judgment
High Courts31 May 2013Dismissed

Lalita Dashi Vs Achyutanada Das and Others

Orissa High Court · (2014) 117 CLT 677

Read judgment
High Courts31 May 2013

N. Bijaya Kumar Choudhury Vs B.S. Murty, Inspector, Supplies

Orissa High Court · (2013) CriLJ 4137

Read judgment
High Courts17 May 2013Allowed

Pragnyadipta Panda Vs Ranjan Kumar Panda and Others

Orissa High Court · (2013) 2 OLR 64

Orissa Hindu Religious Endowments Act, 1951 — Section 9
Read judgment
High Courts17 May 2013Allowed

Shri Ashok Kumar Prusty Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 133 : (2013) 2 OLR 451

Read judgment
High Courts17 May 2013

Smt. Jyotsna Rani Tripathy Vs State of Orissa and Another

Orissa High Court · (2014) 117 CLT 269 : (2013) 2 OLR 681

Read judgment
High Courts17 May 2013

Abinash Samal Vs Gitipuspa Samal

Orissa High Court · AIR 2013 Ori 181 : (2013) 2 OLR 612

Read judgment
High Courts17 May 2013

Dr. Ch. Nagendra Nath Mishra Vs M/s. Tata Refractories Ltd. and Another M/s. Tata Refractories Ltd. Vs Government of Odisha and Others

Orissa High Court · (2013) 116 CLT 512 : (2013) 139 FLR 1059 : (2013) 2 OLR 52

Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 2(s)
Read judgment
High Courts16 May 2013

Sri Dayanidhi Pradhan Vs Mahanadi Coalfields Limited and Others

Orissa High Court · (2013) 116 CLT 1044 : (2013) 2 OLR 324

Read judgment
High Courts15 May 2013

Dillip Kumar Sahu Vs State of Odisha and Others

Orissa High Court · (2013) 116 CLT 307 : (2013) 2 OLR 191

Bihar and Orissa Excise Act, 1915 — Section 22, 27, 28, 29, 89Constitution of India, 1950 — Article 226
Read judgment
High Courts15 May 2013Dismissed

Sudhamayee Dash Vs Chief Secretary and Others

Orissa High Court · (2014) 2 ESC 1147 : (2013) LabIC 4583

Constitution of India, 1950 — Article 226
Read judgment
High Courts15 May 2013

Benudhar Jena Vs Sujata Sahoo

Orissa High Court · (2013) 2 AnWR 892 : (2013) 139 FLR 413 : (2013) 3 LLJ 734 : (2013) 5 LLN 375

Read judgment
High Courts14 May 2013

Satsangha Kendra at Baramunda Housing Board Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 518 : (2014) 1 ILR (Ori) 577 : (2013) 2 OLR 58

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Read judgment
High Courts14 May 2013Dismissed

Harihar Jena Vs Sulochana Sahoo and Others

Orissa High Court · (2013) 116 CLT 884

Read judgment
High Courts14 May 2013Dismissed

Sri Prasanna Kumar Ram Vs Sri Nabakishore Ram and Others

Orissa High Court · (2014) 1 ILR (Ori) 343 : (2013) 2 OLR 183

Hindu Succession Act, 1956 — Section 4, 8
Read judgment
High Courts10 May 2013Dismissed

National Insurance Company Ltd. Vs Maheswar Das and Others

Orissa High Court · (2013) 3 ACC 905 : (2014) ACJ 1682

Read judgment
Previous1…1516171819…23Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions