High Courts23 Jul 2013Dismissed
Suresh Jalli @ Gedu Suria and Another Vs State of Orissa
Orissa High Court · (2014) 117 CLT 178
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 14 of 23
High Courts19 Jul 2013
Suru Mali Vs Pitabash Majhi and Others
Orissa High Court · (2013) 116 CLT 765 : (2013) 2 OLR 383
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Jul 2013
Pradeep Kumar Biswal and Others Vs State of Orissa and Another
Orissa High Court · (2013) CriLJ 4403 : (2013) 2 OLR 246
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 320, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 406
High Courts19 Jul 2013Dismissed
State Bank of India Officer's Association and Another Vs State Bank of India and Another
Orissa High Court · (2014) 117 CLT 39 : (2014) 140 FLR 181 : (2013) 2 OLR 339
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 14, 19(1), 226
High Courts19 Jul 2013
M.V. Naresh Kumar Vs Axess Medicom Pvt. Ltd.
Orissa High Court · (2014) 1 BC 69 : (2013) 116 CLT 771 : (2014) 1 ILR (Ori) 768 : (2013) 2 OLR 304
Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 142(b), 18
High Courts19 Jul 2013
Akshaya Kumar Swain Vs Dolagobinda Swain and Others
Orissa High Court · (2014) 1 ILR (Ori) 352 : (2013) 2 OLR 355
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 147, 294, 323, 34, 379
High Courts19 Jul 2013Disposed Off
Pintu @ Ranganath Mishra Vs State of Orissa and Another
Orissa High Court · (2013) 2 OLR 372
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 34, 354, 506
High Courts17 Jul 2013
Shrimati Basanti Jena Vs Smt. Apani Bewa
Orissa High Court · (2013) 116 CLT 505
High Courts17 Jul 2013
Rabindranath Choubey Vs Chairman-cum-Managing Director, Mahanadi Coalfields Ltd. and Another
Orissa High Court · (2013) 116 CLT 946 : (2013) 139 FLR 527 : (2013) LabIC 3601 : (2013) 2 OLR 400
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4, 7, 7(3), 7(3A)
High Courts17 Jul 2013
Antaryami Bihari Vs State of Orissa (Vigilance)
Orissa High Court · (2013) 116 CLT 499 : (2014) 1 ILR (Ori) 129 : (2013) 2 OLR 308
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts17 Jul 2013Allowed
Jibardhan Sahu and Others Vs Collector, Bargarh and Others
Orissa High Court · (2013) CriLJ 4115
High Courts17 Jul 2013Dismissed
State of Orissa Vs Udayanath Pradhan
Orissa High Court · (2014) 1 ILR (Ori) 715 : (2013) 2 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts16 Jul 2013Allowed
Arjuna Mohapatra Vs Dhaneswar Mohapatra and Others
Orissa High Court · AIR 2013 Ori 187 : (2013) 116 CLT 787 : (2014) 1 ILR (Ori) 561 : (2013) 2 OLR 458
High Courts16 Jul 2013Dismissed
Union of India and Another Vs Ananta Prasad Sahoo
Orissa High Court · (2014) 117 CLT 170
High Courts12 Jul 2013Dismissed
Dasarath Mohanta (dead), after him, his L.Rs Jitbahan Mohanta and Others Vs Sri Khitish Chandra Mohanta and Others
Orissa High Court · (2014) 117 CLT 160
High Courts12 Jul 2013Dismissed
Amit Kr. Pattanayak Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 869 : (2013) 2 OLR 332
Orissa Education Act, 1969 — Section 10(c), 10C(6)
High Courts12 Jul 2013
Bibhudhendu Prasad Mohanty Vs State of Orissa (Vigilance)
Orissa High Court · (2013) CriLJ 4400 : (2013) 2 OLR 589
High Courts12 Jul 2013Dismissed
Samarendra Jena Vs Sanghamitra Biswal Sanghamitra Biswal Vs Samarendra Jena
Orissa High Court · (2013) 116 CLT 931 : (2014) 1 DMC 420 : (2013) 2 OLR 264
Constitution of India, 1950 — Article 233, 234, 236, 29Family Courts Act, 1984 — Section 10, 13, 16, 19, 3(2)(a)(d)Industrial Disputes Act, 1947 — Section 36
High Courts12 Jul 2013
Lala Sachikanta Chand Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1026 : (2013) 2 OLR 314
High Courts12 Jul 2013
S.K. Salim @ Pyara Vs State of Orissa
Orissa High Court · (2013) 2 OLR 351
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 341