High Courts29 Aug 2013Disposed Off
Minati Das Vs Bichitra Parida
Orissa High Court · (2013) 08 OHC CK 0022
COURT ARCHIVE
Orissa High Court judgments, 2013
458 judgments · page 8 of 23
High Courts27 Aug 2013
Bhalu Sahu @ Narayana Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1020
High Courts27 Aug 2013Disposed Off
Biswajit Dash Vs Smt. Milan Dash
Orissa High Court · (2013) 116 CLT 905 : (2013) 2 OLR 774
High Courts27 Aug 2013Dismissed
Dibya Kishore Patel Vs Tanoj Kumari Patel
Orissa High Court · AIR 2014 Ori 15 : (2013) 116 CLT 1130 : (2014) 2 DMC 121 : (2013) 2 OLR 771
High Courts27 Aug 2013Dismissed
Minati Dash Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 217 : (2013) CriLJ 4407 : (2014) 1 ILR (Ori) 25 : (2013) 2 OLR 912
High Courts27 Aug 2013Dismissed
Kishori Ranjan Dash Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 1123 : (2013) 2 OLR 780
High Courts27 Aug 2013
Raghunath Behera Vs Debendranath Sahoo and Others
Orissa High Court · (2014) 117 CLT 439 : (2013) 2 OLR 1040
High Courts27 Aug 2013
Rasika Chandra Tiria Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 704
High Courts27 Aug 2013
Smt. Nibedita Dash and Others Vs Sri Biranchi Narayan Satpathy and Others
Orissa High Court · (2013) 116 CLT 711 : (2014) 1 DMC 99 : (2013) 2 OLR 852
High Courts27 Aug 2013
Miss Moumita Roychoudhury Vs Abhijit Chattarjee
Orissa High Court · AIR 2014 Ori 5 : (2013) 116 CLT 716 : (2014) 1 DMC 161
High Courts27 Aug 2013Disposed Off
Susanta Kumar Mahapatra Vs Indira Dash @ Mahapatra and Another
Orissa High Court · (2013) 116 CLT 909 : (2014) 1 DMC 458 : (2013) 2 OLR 905
High Courts26 Aug 2013Disposed Off
D.M., O.I. Co. Ltd. Vs Irma Tirkey
Orissa High Court · (2013) 08 OHC CK 0091
High Courts26 Aug 2013
Nanda Sethi and two Others and A. Dilesu Dora Vs State of Orissa
Orissa High Court · (2013) 116 CLT 727 : (2014) CriLJ 536 : (2013) 2 OLR 754
High Courts26 Aug 2013
Sk. Asiruddin Vs Collector, Jajpur and Others
Orissa High Court · (2013) 2 OLR 728
High Courts26 Aug 2013
Roop Kumar Naik and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 1141 : (2013) 2 OLR 649
High Courts23 Aug 2013Partly Allowed
Executive Engineer (Electrical), SOUTHCO Vs Smt. R. Wara Laxmi and Others
Orissa High Court · (2014) 2 ACC 118 : (2014) 1 AnWR 327 : (2014) 117 CLT 325 : (2014) 140 FLR 175 : (2014) 1 ILR (Ori) 289 : (2013) 2 OLR 858
High Courts23 Aug 2013
Sudhir Kumar Panda Vs State of Orissa
Orissa High Court · (2014) 2 CCR 34 : (2013) CriLJ 4779 : (2013) 2 OLR 606
High Courts23 Aug 2013
Sarat Chandra Behera and Others Vs State of Orissa
Orissa High Court · (2014) CriLJ 214 : (2013) 2 OLR 677
High Courts23 Aug 2013Dismissed
Tanulata Pradhan and Another Vs Mahendra Prasad and Another
Orissa High Court · (2013) 116 CLT 821 : (2014) 1 ILR (Ori) 542 : (2013) 4 LLJ 452
High Courts22 Aug 2013
Sandhya Rani Pradhan Vs Sandhya Bati Putel and Another
Orissa High Court · (2014) 117 CLT 453 : (2013) 2 OLR 1042