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Orissa High Court judgments, 2013

458 judgments · page 2 of 23

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High Courts09 Dec 2013Disposed Off

Anup Kumar Jain Vs Collector, Bolangir and Another

Orissa High Court · (2014) 117 CLT 702 : (2014) 1 OLR 202

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High Courts05 Dec 2013Allowed

Kabita Swain Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 719 : (2014) 1 OLR 194

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High Courts02 Dec 2013Dismissed

Mrutyunjaya N. Jena Vs Republic of India

Orissa High Court · (2014) 1 ILR (Ori) 336

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High Courts28 Nov 2013Disposed Off

Smt. Susanti Paikray and Another Vs GRID Corporation of Orissa Ltd. and Others

Orissa High Court · (2014) 118 CLT 79 : (2014) 1 OLR 452

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High Courts27 Nov 2013

Sri Gopal Alias Sankarsan Satpathy and Another Vs Debendra Nayak and Others

Orissa High Court · (2014) 1 OLR 269

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High Courts27 Nov 2013

Anupama Panda Vs State of Orissa and Others

Orissa High Court · (2014) 141 FLR 62

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High Courts27 Nov 2013Dismissed

Mamita Thati Vs Nepura Pradhan

Orissa High Court · AIR 2014 Ori 79

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High Courts25 Nov 2013Disposed Off

Sri Sri Sri Radhagovinda Jew Vs Sri Rama Chandra Patra and Others

Orissa High Court · (2014) 1 OLR 358

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High Courts22 Nov 2013

Amrut Kumar Mallik Vs State of Odisha and Another

Orissa High Court · (2014) 1 OLR 219

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High Courts20 Nov 2013Partly Allowed

State of Orissa Vs Pradeep Dalei

Orissa High Court · (2014) 1 ILR (Ori) 422

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High Courts20 Nov 2013

Basudev Samantaray Vs State of Odisha

Orissa High Court · (2014) 1 ILR (Ori) 154 : (2014) 1 OLR 670

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High Courts19 Nov 2013Dismissed

Sabita Swain Vs Nirupama Swain

Orissa High Court · (2014) 1 ILR (Ori) 196

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High Courts30 Oct 2013

Satyajit Pani Vs Binita Pani and Others

Orissa High Court · (2014) 117 CLT 544 : (2014) 1 ILR (Ori) 147

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High Courts30 Oct 2013Disposed Off

Siva Prasad Aich and Others Vs United Leasing Company and Others

Orissa High Court · AIR 2014 Ori 44 : (2014) 1 ILR (Ori) 143

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High Courts30 Oct 2013Dismissed

Purna Chandra Badu Vs Ratnamani Badu

Orissa High Court · (2013) 10 OHC CK 0020

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High Courts30 Oct 2013

Prafulla Behera Vs Sudhamani Behera and Others

Orissa High Court · (2014) 118 CLT 82 : (2014) 1 OLR 466

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High Courts30 Oct 2013Dismissed

Niranjan Prasad Mohanty Vs Sucheta Mohanty and Others

Orissa High Court · (2013) 10 OHC CK 0012

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High Courts30 Oct 2013

Bahuda Sahoo Vs State of Orissa and Others

Orissa High Court · (2013) 10 OHC CK 0011

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High Courts28 Oct 2013

Sri Amulya Kumar Jena Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 266 : (2014) 1 ILR (Ori) 250 : (2013) 2 OLR 998

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High Courts25 Oct 2013Allowed

Neha Goel Vs Siksha 'O' Anusandhan University, Bhubaneswar and Others

Orissa High Court · (2014) 117 CLT 491 : (2014) 1 ILR (Ori) 49 : (2014) 1 OLR 331

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