High Courts09 Oct 1974Allowed
Ananda Behera and Others Vs Nilkamal Behera and Others
Orissa High Court · AIR 1975 Ori 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 3 of 13
High Courts08 Oct 1974Allowed
Afsaar Hussain and Another Vs Trilokchand Premchand
Orissa High Court · AIR 1975 Ori 84
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Partnership Act, 1932 — Section 69
High Courts07 Oct 1974
Dutia Sabato Vs Raghava Blssoyi and Another
Orissa High Court · (1974) 40 CLT 1264
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Orissa Money Lenders Act, 1939 — Section 17
High Courts07 Oct 1974Allowed
Jaganath Misra and D. Bhuvan Mohan Patnaik and Another Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1253
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(4), 196, 196AEvidence Act, 1872 — Section 10
High Courts07 Oct 1974Dismissed
Prafulla Kumar Misra and Another Vs Balram Sabu and Others
Orissa High Court · (1975) ACJ 29
Motor Vehicles Act, 1939 — Section 110A, 110BOrissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 6
High Courts03 Oct 1974Dismissed
Sri Raghunath More Vs E.I.D. Parry and Co. Ltd. and Others
Orissa High Court · (1975) 41 CLT 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 8
High Courts01 Oct 1974Dismissed
Laxminarayan Patro Vs The State of Orissa and Others
Orissa High Court · (1975) 41 CLT 180
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25, 25(3)
High Courts01 Oct 1974
Srimati Sailabala Tripathy Vs Bansidhar Misra and Others
Orissa High Court · (1975) 41 CLT 55
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Sept 1974Dismissed
Sundar Sahu Vs Jogeswar Das
Orissa High Court · AIR 1975 Ori 175 : (1974) 40 CLT 1273
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts27 Sept 1974
State of Orissa Vs Chandrakant Jayantilal
Orissa High Court · (1974) 40 CLT 1285 : (1975) 36 STC 237
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts26 Sept 1974
Misrilal Dharamchand P. Ltd. Vs B. Patnaik Mines P. Ltd.
Orissa High Court · (1978) 48 CompCas 494
Companies Act, 1956 — Section 433
High Courts26 Sept 1974
State of Orissa Vs New Orissa Paints and Dyes
Orissa High Court · (1976) 37 STC 475
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts20 Sept 1974
Orissa Fisheries Development Corporation Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1978) 111 ITR 923
Income Tax Act, 1961 — Section 145, 256
High Courts20 Sept 1974
ORISSA FISHERIES DEVELOPMENT CORPORATION LTD. Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 111 ITR 923
Income Tax Act, 1961 — Section 145, 256
High Courts17 Sept 1974Dismissed
Smt. Ratnamani Dei Vs Jaganath Sahu and Others
Orissa High Court · (1974) 40 CLT 1229
High Courts11 Sept 1974Allowed
Hadibandhu Behra Vs Smt. Kaushalya Devi and Others
Orissa High Court · AIR 1976 Ori 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts10 Sept 1974Allowed
Pathani Biswal Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1235
Penal Code, 1860 (IPC) — Section 114, 302, 304
High Courts10 Sept 1974Allowed
Michhu Rana (since deceased) after him Jogesh Rana and Others Vs Netrananda Rana and Others
Orissa High Court · (1974) 40 CLT 1319
High Courts09 Sept 1974Dismissed
Natabar Samal Vs Bidulata Dei and Another
Orissa High Court · (1974) 40 CLT 1187
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 195(1), 4, 417Penal Code, 1860 (IPC) — Section 186, 188Prevention of Food Adulteration Act, 1954 — Section 20
High Courts05 Sept 1974Allowed
Sankar Naik and Baishnab Charan Naik Vs Election Officer, Garadpur Panchayat Samiti cum Subdivisional Officer and Others
Orissa High Court · (1974) 40 CLT 1223
Orissa Panchayat Samiti (Conduct of Election) Rules, 1970 — Rule 12, 3