High Courts08 Aug 1974Dismissed
Manibhadra Baisakha Vs The State
Orissa High Court · (1974) 40 CLT 939
Criminal Procedure Code, 1973 (CrPC) — Section 207A(6), 211, 212, 213, 437Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 5 of 13
High Courts06 Aug 1974
Natabar Parida and Others Vs The State of Orissa
Orissa High Court · (1974) 40 CLT 877 : (1975) CriLJ 853
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Aug 1974
Rajani Kanta Meheta Vs State of Orrisa
Orissa High Court · (1974) 40 CLT 922 : (1975) CriLJ 83
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 167, 437, 56Evidence Act, 1872 — Section 21
High Courts02 Aug 1974Allowed
Biswanath Satpathy and Others Vs Subarna Dibya and Another
Orissa High Court · AIR 1975 Ori 89 : (1974) 40 CLT 1021
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 8 Rule 1(1), Order 8 Rule 1(2)
High Courts02 Aug 1974
The Management of Sakhigopal Regional Cocoanut Growers' Co-operative Society Limited Vs Choudhary Nilakantha Das and Others
Orissa High Court · (1975) 1 LLJ 259
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts26 Jul 1974
State of Orissa Vs Haji Ebrahim Haji Jamal Noor Mohammed and Co.
Orissa High Court · (1975) 35 STC 275
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts24 Jul 1974
Tata Iron and Steel Co. Ltd. Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1119 : (1975) 35 STC 195
Contract Act, 1872 — Section 14, 15
High Courts24 Jul 1974
State of Orissa Vs Sohanlal Lakshminarayan
Orissa High Court · (1974) 40 CLT 948 : (1975) 35 STC 118
Income Tax Act, 1922 — Section 10
High Courts24 Jul 1974
Commissioner of Income Tax Vs Kalinga Industries Limited
Orissa High Court · (1974) 40 CLT 1173
Income Tax Act, 1961 — Section 256(1), 41, 41(2)Transfer of Property Act, 1882 — Section 54
High Courts23 Jul 1974Dismissed
Abu Khan Vs Moriam Bibi
Orissa High Court · (1974) 40 CLT 1306
Transfer of Property Act, 1882 — Section 129
High Courts23 Jul 1974
Gokulananda Tripathy Vs The Management of Sundardas D. Hansraj and Another
Orissa High Court · (1975) 1 LLJ 133
Industrial Disputes Act, 1947 — Section 2, 2A
High Courts23 Jul 1974Allowed
State Vs Traimbaklal Meheta and Another
Orissa High Court · (1974) 40 CLT 1040
Bihar and Orissa Excise Act, 1915 — Section 12(1), 35(1), 47, 48, 49Motor Spirit Rationing Order, 1941 — Section 27(A)
High Courts22 Jul 1974
Orissa Cement Limited Vs Registrar of Companies
Orissa High Court · (1974) 40 CLT 1242
Companies Act, 1956 — Section 17, 17(1), 17(4), 17(5), 189Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 21(2)
High Courts22 Jul 1974Allowed
Benu Behera Vs Khetra Mohan Sahu and Others
Orissa High Court · (1974) 40 CLT 1059
Criminal Procedure Code, 1973 (CrPC) — Section 145, 439Penal Code, 1860 (IPC) — Section 143, 378, 379
High Courts19 Jul 1974
Anala Kondala Rao Vs State of Orissa and Others
Orissa High Court · (1975) 1 LLJ 138
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 12
High Courts16 Jul 1974
Dilsukhari Ranglal Vs Commissioner of Income Tax
Orissa High Court · (1976) 102 ITR 641
Income Tax Act, 1961 — Section 184(7)
High Courts16 Jul 1974
State of Orissa Vs Samsuddin Akbar Khan and Co.
Orissa High Court · (1974) 40 CLT 972 : (1975) 35 STC 179
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 2Central Sales Tax Act, 1956 — Section 8
High Courts11 Jul 1974Allowed
Sudarsan Panda and Another Vs R.D. Dhawan and Others
Orissa High Court · (1974) 40 CLT 1298
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(5), 47
High Courts10 Jul 1974
Seetaram Swamy and Another Vs Addada Satyanarayana and Another
Orissa High Court · (1974) 40 CLT 913 : (1975) CriLJ 116
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts09 Jul 1974
Bhanja Bhandar Vs State of Orissa
Orissa High Court · (1975) 41 CLT 288
Orissa Sales Tax Act, 1947 — Section 12(5)