High Courts08 Jul 1974
Krupasindhu Sahu and Sons Vs State of Orissa
Orissa High Court · (1975) 35 STC 270
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 6 of 13
High Courts08 Jul 1974
Workmen of Dandakaranya Project Vs The Dandakaranya Development Authority and Others
Orissa High Court · (1975) 1 LLJ 121
Industrial Disputes Act, 1947 — Section 2
High Courts08 Jul 1974Allowed
Hari Charan Mitra Vs Santosh Kumar Mitra
Orissa High Court · (1974) 40 CLT 1096
Civil Procedure Code, 1908 (CPC) — Section 151, 22, 24
High Courts05 Jul 1974Allowed
Ramakanta alias Ramesh Chandra Jagdebrai and Another Vs Gaji Pratap Singh and Others
Orissa High Court · (1974) 40 CLT 917
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 227Orissa Board of Revenue Act, 1951 — Section 7(1)
High Courts05 Jul 1974Allowed
Regional Transport Authority Vs Purna Chandra Agrawala and Others
Orissa High Court · AIR 1975 Ori 3
Motor Vehicles Act, 1939 — Section 62, 64
High Courts04 Jul 1974Allowed
Nityananda Bharati Vs Orissa Co-operative Insurance Society Ltd.
Orissa High Court · AIR 1975 Ori 1 : (1974) 40 CLT 1053
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 151
High Courts04 Jul 1974Allowed
Ambika Dei Vs The State
Orissa High Court · (1974) 40 CLT 1177
Criminal Procedure Code, 1973 (CrPC) — Section 510Penal Code, 1860 (IPC) — Section 302, 309
High Courts02 Jul 1974
Pandab Kalyani and Others Vs The Notified Area Council and Others
Orissa High Court · (1974) 40 CLT 1160
Constitution of India, 1950 — Article 226Grissa Municipal Rules, 1953 — Rule 420, 421Industrial Disputes Act, 1947 — Section 2, 2(OO), 25F
High Courts02 Jul 1974Allowed
Sarat Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 909
Orissa Municipal Act, 1950 — Section 131(1), 153, 153(1), 153(2), 157
High Courts02 Jul 1974Allowed
Tarini Sahu Vs Chappati Seshamma and Others
Orissa High Court · (1974) 40 CLT 945
Orissa House Rent Control Act, 1968 — Section 7(3)
High Courts02 Jul 1974Allowed
Mathew Aymanithal Vs Collector and Others
Orissa High Court · AIR 1975 Ori 4 : (1974) 40 CLT 1025
Constitution of India, 1950 — Article 19(1), 19(5)Khondamals Laws Regulation, 1936 — Section 60(1)
High Courts26 Jun 1974
Sailendranath Mohapatra Vs Sebati Gouduni and Others
Orissa High Court · (1974) 40 CLT 967
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 144, 151Orissa Land Reforms Act, 1960 — Section 12, 12(1), 18, 65, 65(1)
High Courts25 Jun 1974Allowed
Arjuna Pradhan and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 186
Criminal Procedure Code, 1973 (CrPC) — Section 164, 288Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts25 Jun 1974
Sub-Assistant Engineer of Orissa State Electricity Board Vs State of Orissa
Orissa High Court · (1975) 1 LLJ 116
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10A, 12
High Courts24 Jun 1974
Dwarika Prasad Sahu Vs Munilal Sahu and Others
Orissa High Court · (1974) 40 CLT 818
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Evidence Act, 1872 — Section 21
High Courts24 Jun 1974Dismissed
Naba Kishore Panda Vs Bulendra ' Bulla Das and Others
Orissa High Court · (1974) 40 CLT 1152
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 91Limitation Act, 1877 — Article 134B , 144
High Courts24 Jun 1974Dismissed
Superintending Engineer, Operation, Electricity Department and Another Vs State of Orissa and Others
Orissa High Court · (1976) 38 STC 69
Orissa Sales Tax Act, 1947 — Section 12(5), 24(5)
High Courts17 Jun 1974
Rathi Das and Others Vs The State
Orissa High Court · (1975) CriLJ 1393
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 34, 436
High Courts12 Jun 1974Allowed
Motilal Agarwala Vs Nisamoni Mohanty and Another
Orissa High Court · (1974) 40 CLT 786
Criminal Procedure Code, 1973 (CrPC) — Section 202, 316(1), 316(2), 346, 346(1)Penal Code, 1860 (IPC) — Section 147, 148, 336, 352, 427
High Courts12 Jun 1974
Motilal Agarwalla Vs Nisamoni Mohanty and Another
Orissa High Court · (1975) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 302, 346, 426, 435, 436Penal Code, 1860 (IPC) — Section 147, 148, 346, 352, 427