High Courts30 Apr 1974
Jadumani Pradhan Vs Srinibash Sahu and Others
Orissa High Court · AIR 1974 Ori 202 : (1974) 40 CLT 1088
Motor Vehicles Act, 1939 — Section 47, 47(3)
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 8 of 13
High Courts30 Apr 1974Allowed
Kalinga Tubes Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 18 : (1974) 40 CLT 794
Constitution of India, 1950 — Article 226, 227Orissa Survey and Settlement Act, 1958 — Section 19(1), 19(2), 25, 42, 43Orissa Survey and Settlement Rules, 1962 — Rule 48, 49, 50, 51
High Courts29 Apr 1974Dismissed
Titagarh Paper Mills Co. Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 90
Constitution of India, 1950 — Article 226Land Acquisition (Orissa Amendment and Validation) Act, 1959 — Section 4Land Acquisition Act, 1894 — Section 18, 50
High Courts25 Apr 1974Allowed
Uma Pandiani Vs Nilamani Bhoi and Others
Orissa High Court · (1974) 40 CLT 640
Constitution of India, 1950 — Article 226, 227Orissa Land Reforms Act, 1960 — Section 14, 15, 15(1), 2(17), 2(21)
High Courts25 Apr 1974
Satyanarayan Patodia Vs Income Tax Appellate Tribunal, Cuttack Bench and Another
Orissa High Court · (1976) 102 ITR 776
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1)
High Courts24 Apr 1974Dismissed
Sahadeb Naik and Another Vs Lingaraj Balabantrai and Others
Orissa High Court · AIR 1975 Ori 55 : (1974) 40 CLT 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Apr 1974
State Vs Narayan Bisoi
Orissa High Court · (1974) 40 CLT 711 : (1975) CriLJ 1399
Criminal Procedure Code, 1973 (CrPC) — Section 273, 438, 439Penal Code, 1860 (IPC) — Section 354, 448, 451
High Courts24 Apr 1974Dismissed
Krushna Chandra Das Vs State of Orissa
Orissa High Court · (1974) 40 CLT 650
Criminal Procedure Code, 1973 (CrPC) — Section 207A(9)Penal Code, 1860 (IPC) — Section 302
High Courts23 Apr 1974
Bhaskar Textile Mills Limited Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (1975) 1 LLJ 77
Industrial Disputes Act, 1947 — Section 33
High Courts23 Apr 1974Dismissed
S.K. Devi Vs Uttam Bhoi and Another
Orissa High Court · AIR 1974 Ori 207 : (1974) 40 CLT 663
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts19 Apr 1974
Bagusethi Manikyam Vs Bagusethi Ramamurty
Orissa High Court · AIR 1975 Ori 20 : (1974) 40 CLT 701
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, Order 44 Rule 1, 132 , 133
High Courts16 Apr 1974Dismissed
Haraprasad Nayak Vs Sambalpur University and Others
Orissa High Court · (1974) 40 CLT 799
Sambalpur University Act, 1966 — Section 10(1), 19, 2, 5(4)
High Courts16 Apr 1974
Rasbehary Mohanty Vs Presiding Officer, Labour Court and Another
Orissa High Court · (1974) 40 CLT 607 : (1974) 2 LLJ 222
Industrial Disputes Act, 1947 — Section 10, 10A, 17, 17A, 33C
High Courts15 Apr 1974Allowed
Tabarak Ali Vs Transport Controller and Others
Orissa High Court · (1974) 40 CLT 1036
Orissa Service Code, 1939 — Rule 71
High Courts15 Apr 1974
Sadhu Charan Panda Vs Mahani Tripathy and Another
Orissa High Court · (1974) 40 CLT 577 : (1974) CriLJ 1120
Penal Code, 1860 (IPC) — Section 380
High Courts15 Apr 1974Dismissed
Brajamohan Sabato Vs Sarojini Panigrahi and Another
Orissa High Court · AIR 1975 Ori 39 : (1974) 40 CLT 746
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts15 Apr 1974Dismissed
Chitra Choudhuriani Vs Smt. Padhanuni and Others
Orissa High Court · AIR 1975 Ori 24
Evidence Act, 1872 — Section 32(7)
High Courts11 Apr 1974
Sri Paramananda Mishra Vs The Comptroller and Auditor General of India and Others
Orissa High Court · (1974) 40 CLT 775
Constitution of India, 1950 — Article 226, 311
High Courts09 Apr 1974
Prakash Chandra Senapati Vs District Magistrate and Another
Orissa High Court · (1974) 40 CLT 749 : (1975) CriLJ 560
Maintenance of Internal Security Act, 1971 — Section 3(i)(a)
High Courts09 Apr 1974
The Workmen of Orissa State Transport Corporation Ltd. Vs Orissa State Transport Corporation Ltd. and Another
Orissa High Court · (1974) 40 CLT 932 : (1974) 40 CLT 693 : (1975) 1 LLJ 11
Constitution of India, 1950 — Article 309Industrial Employment (Standing Orders) Act, 1946 — Section 3, 6