High Courts12 Mar 1974Allowed
Phulchand Agrawal Vs Union of India (UOI) and Others
Orissa High Court · AIR 1975 Ori 110
Mineral Concession Rules, 1960 — Rule 9Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(1)
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 10 of 13
High Courts11 Mar 1974
Balaram Das Vs Assistant Commissioner of Sales Tax and Another
Orissa High Court · (1975) 36 STC 332
Income Tax Act, 1961 — Section 253, 263
High Courts11 Mar 1974Allowed
Brahmananda Choudhury Vs Prahlad Panigrahi and Another
Orissa High Court · AIR 1975 Ori 115
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 151
High Courts11 Mar 1974Dismissed
Binod Jena and Another Vs Abdul Hamid Khan and Others
Orissa High Court · AIR 1975 Ori 159
High Courts05 Mar 1974Dismissed
Larambha Service Co-operative Society Limited Vs The Sambalpur District Co-operative Central Bank Limited and Others
Orissa High Court · (1974) 40 CLT 441
High Courts05 Mar 1974Allowed
Anadi Hati Vs Dharamu Behera and Others
Orissa High Court · AIR 1974 Ori 213 : (1974) 40 CLT 506
Easements Act, 1882 — Section 15
High Courts05 Mar 1974Dismissed
State Transport Authority Vs Banamali Dalabehera and Another
Orissa High Court · AIR 1975 Ori 58
Motor Vehicles Act, 1939 — Section 64
High Courts04 Mar 1974
Giridhari Mohapatra and Others Vs Raghunath Jew and Others
Orissa High Court · AIR 1975 Ori 60
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 1974Dismissed
Khemasil Rout and Others Vs State of Orissa
Orissa High Court · (1974) 40 CLT 428
Penal Code, 1860 (IPC) — Section 142, 148, 149, 302, 324
High Courts01 Mar 1974Allowed
Pravakar Das and Others Vs Subal Padhan
Orissa High Court · (1974) 40 CLT 539
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 43
High Courts01 Mar 1974Allowed
Nepal Chandra Mahanta and Others Vs Jayakrishna Mahanta
Orissa High Court · (1974) 40 CLT 384
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147Penal Code, 1860 (IPC) — Section 342, 353, 379
High Courts28 Feb 1974Allowed
The State of Orissa Vs Satyandranath Misra
Orissa High Court · (1974) 40 CLT 514
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
High Courts27 Feb 1974
Shree Narsingh Trading Co. Vs State of Orissa
Orissa High Court · (1974) 34 STC 314
Orissa Sales Tax Act, 1947 — Section 12(2), 24(1)
High Courts27 Feb 1974
Sm. Subhadramani Dhal and Others Vs Jaganath Patra and Others
Orissa High Court · AIR 1975 Ori 30
Limitation Act, 1963 — Article 61
High Courts27 Feb 1974Allowed
State of Orissa Vs Padmalochan Panda
Orissa High Court · AIR 1975 Ori 41
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 4Constitution of India, 1950 — Article 162, 300, 53, 73
High Courts27 Feb 1974Dismissed
Gajendra Dandasena Vs State of Orissa
Orissa High Court · (1974) 40 CLT 450
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 342Orissa Grama Panchayat Act, 1964 — Section 123, 143, 19Orissa Grama Panchayat Rules, 1968 — Rule 123
High Courts25 Feb 1974Allowed
Dhana Das and Others Vs Pandav Das and Others
Orissa High Court · AIR 1974 Ori 218
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101
High Courts25 Feb 1974Allowed
Sunamani Dei Vs Babaji Das and Others
Orissa High Court · AIR 1974 Ori 184 : (1974) 40 CLT 418
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(3)
High Courts25 Feb 1974Allowed
Orient Paper Mills Ltd. Vs State of Orissa
Orissa High Court · (1975) 35 STC 84
Central Excises and Salt Act, 1944 — Section 4Central Sales Tax Act, 1956 — Section 2, 8
High Courts25 Feb 1974
Nilakantha Mishra Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 619
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13