High Courts12 Jun 1974Allowed
Balaram Bhoi and Another Vs Malati Bewa and Others
Orissa High Court · AIR 1975 Ori 12
Limitation Act, 1908 — Article 142, 144
COURT ARCHIVE
Orissa High Court judgments, 1974
255 judgments · page 7 of 13
High Courts12 Jun 1974
Jagannath Rout Vs State of Orissa
Orissa High Court · (1975) CriLJ 1684
Criminal Procedure Code, 1973 (CrPC) — Section 514
High Courts11 Jun 1974
Md. Yasin Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (1975) 1 LLJ 100
Constitution of India, 1950 — Article 19, 226, 227, 311Industrial Disputes Act, 1947 — Section 2, 33Industrial Employment (Standing Orders) Act, 1946 — Section 10, 11, 12, 13, 13A
High Courts11 Jun 1974Allowed
Ramachandra Dev Vs Smt. Chandrabali Dasi alias Chaitanya Charan Dasi
Orissa High Court · (1974) 40 CLT 843
Succession Act, 1925 — Section 263, 283
High Courts10 Jun 1974Dismissed
Ananta Mahadev Thakur Vs Raghu Samal and Others
Orissa High Court · (1974) 40 CLT 759
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 4, 4(1), 5, 5(1)Orissa Land Reforms Act, 1960 — Section 14, 15, 15(1), 3, 57Orissa Land Reforms Rules, 1965 — Rule 10(4), 16, 41
High Courts10 Jun 1974Allowed
Deputy Collector of Central Excise and Customs Vs P. Shyam Babu Patro
Orissa High Court · (1974) 40 CLT 806
Customs Act, 1962 — Section 111, 123, 123(1), 135Defence of India (Amendment) (Gold Control) Rules, 1963 — Rule 126MDefence of India Act, 1971 — Section 126P(2)
High Courts10 Jun 1974Allowed
Sk. Mahammed Hussain Vs Deputy Collector and Magistrate, 1st Class and Others
Orissa High Court · AIR 1975 Ori 36
Post Office Act, 1898 — Section 12, 34
High Courts10 Jun 1974Dismissed
Ramachandra Palo Vs The Commissioner, Orissa Hindu Religious Endowments and Another
Orissa High Court · (1974) 40 CLT 836
Orissa Hindu Religious Endowments Act, 1951 — Section 12, 12(2), 28, 28(3), 68
High Courts10 Jun 1974Dismissed
Nilgiri Contractors' Society Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 38
Contract Act, 1872 — Section 2
High Courts10 Jun 1974Allowed
Jagannath Nanda Vs Bishnu Dalei and Others
Orissa High Court · (1974) 40 CLT 888
Criminal Procedure Code, 1973 (CrPC) — Section 115, 145Evidence Act, 1872 — Section 35Orissa Estates Abolition Act, 1951 — Section 3, 5, 6, 7, 7(2)
High Courts10 Jun 1974Allowed
Shri Govind Chandra Rout Vs State Government of Orissa and Others
Orissa High Court · (1974) 40 CLT 723
Constitution of India, 1950 — Article 166Government of Orissa Business Rules — Rule 14, 7
High Courts10 Jun 1974Allowed
Ambika Pandey Vs State of Orissa
Orissa High Court · (1974) 40 CLT 825
Arms Act, 1959 — Section 25, 39Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 392, 395, 397
High Courts10 Jun 1974
Surendranath Mohapatra Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 859 : (1975) 1 LLJ 92
Constitution of India, 1950 — Article 14, 16, 309GOVERNMENT OF INDIA ACT, 1935 — Section 241
High Courts10 Jun 1974Dismissed
Nilgiri Contractor's Society Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 238
Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 115
High Courts09 May 1974
Raghunath Samanta Singhar Vs General Manager, Orissa Road Transport Co. Ltd. and Another
Orissa High Court · (1975) 1 LLJ 79
Industrial Disputes Act, 1947 — Section 33
High Courts08 May 1974Allowed
Nasarullah Khan Vs Hussain Khan and Others
Orissa High Court · (1974) 40 CLT 953
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7, Order 33 Rule 7(1)
High Courts03 May 1974
Kotha Kota Hadu Subudhi Vs District Magistrate and Others
Orissa High Court · (1975) CriLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts03 May 1974Allowed
Jatindra Bhowmik and Others Vs Assistant Sales Tax Officer and Another
Orissa High Court · (1976) 37 STC 605
Orissa Sales Tax Act, 1947 — Section 9(6), 9(6)(c)
High Courts02 May 1974
State of Orissa Vs Sukra Singh
Orissa High Court · (1975) 41 CLT 119 : (1975) CriLJ 200
Criminal Procedure Code, 1973 (CrPC) — Section 288, 342, 417Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1974Partly Allowed
Bhagirathi Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 1974 Ori 205 : (1974) 40 CLT 681
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1939 — Section 48(3)Orissa Motor Vehicles Rules, 1993 — Rule 65