COURT ARCHIVE

Orissa High Court judgments, 2022

2,258 judgments · page 2 of 113

High Courts14 Dec 2022Disposed Of

Tuni Mallik Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0139

Odisha Scheduled Caste, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Castes Certificates) Act, 2012 — Section 6

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High Courts14 Dec 2022Disposed Of

Sri Sri Satyabadi Gopinath Dev Bije Phula Alasa, Puri Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0138

Odisha Hindu Religious Endowments Act, 1951 — Section 19

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High Courts14 Dec 2022Disposed Of

Sudharani Sahoo Vs Collector, Dhenkanal And Others

Orissa High Court · (2022) 12 OHC CK 0137

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High Courts14 Dec 2022Disposed Of

Akhtar Mahammed Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0136

Odisha Miscellaneous Certificate Rules, 2019 — Rule 10Odisha Information Commission (Appeal Procedure) Rules, 2006 — Rule 7(1)(C)

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High Courts14 Dec 2022Disposed Of

Binayak Prasad Mohanty Vs Chief Secretary, Govt. Of Odisha

Orissa High Court · (2022) 12 OHC CK 0135

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High Courts14 Dec 2022Disposed Of

Salila Kumar Sarangi And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0134

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High Courts14 Dec 2022

Satyendra Nath Khan And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0133

Orissa Estates Abolition Act, 1951 — Section 9

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High Courts14 Dec 2022

Subarnamala Nayak Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0132

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High Courts14 Dec 2022Dismissed

M/s. Krushna Chandra Samal Vs Commissioner Of CT & GST, Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0131

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High Courts14 Dec 2022Dismissed

Akshaya Sahoo Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0129

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High Courts14 Dec 2022Dismissed

Sarathi Mohapatra And Others Vs State Of Odisha

Orissa High Court · (2022) 12 OHC CK 0128

Indian Penal Code, 1860 — Section 34, 302, 324Evidence Act, 1872 — Section 27

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High Courts13 Dec 2022Dismissed

Sanjukta Mohanty & Another Vs Branch Manager, REPCO Home Finance Ltd. Cuttack

Orissa High Court · (2022) 12 OHC CK 0127

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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High Courts13 Dec 2022Dismissed

Manoj Kumar Sahu And Another Vs Branch Manager, State Bank Of India, Karlamunda Branch, Dist Kalahandi And Another

Orissa High Court · (2022) 12 OHC CK 0126

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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High Courts13 Dec 2022Disposed Of

Anasuya Sahoo Vs State Of Orissa & Others

Orissa High Court · (2022) 12 OHC CK 0125

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High Courts13 Dec 2022Disposed Of

Satyabhama Samal Vs State Of Orissa & Others

Orissa High Court · (2022) 12 OHC CK 0123

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High Courts12 Dec 2022Disposed Of

Prasant Kumar Biswal Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0121

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High Courts12 Dec 2022Disposed Of

M/s. Naaraayani Sons Private Limited, Keonjhar Vs Customs, Excise And Service Tax Appellate Tribunal, Eastern Zonal Bench And Others

Orissa High Court · (2022) 12 OHC CK 0120

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High Courts12 Dec 2022Allowed

M/s. Kalinga Sponge Iron Ltd., Sundargarh Vs Commissioner Of Commercial Taxes, Orissa, Cuttack And Another

Orissa High Court · (2022) 12 OHC CK 0119

Orissa Value Added Tax Act, 2004 — Section 43

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High Courts12 Dec 2022Dismissed

Abanti Rath Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0118

University Grants Commission Act, 1956 — Section 2(f)

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High Courts12 Dec 2022

M/s. Shivam Agro Vs State Of Odisha, Represented By The Commissioner Of Sales Tax

Orissa High Court · (2022) 12 OHC CK 0117

Orissa Entry Tax Act, 1999 — Section 9C(5)

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