High Courts12 Dec 2022Disposed Of
Golekha Chandra Mallik Vs Mamata Mallick
Orissa High Court · (2022) 12 OHC CK 0116
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 3 of 113
High Courts12 Dec 2022Dismissed
Collector Cum District Project Coordinator, MGNREGA, DRDA, Bargarh Vs Chandrahasya Patel And Others
Orissa High Court · (2022) 12 OHC CK 0115
Indian Penal Code, 1860 — Section 420, 506Mahatma Gandhi National Rural Employment Guarantee Act 2005 — Section 25
High Courts12 Dec 2022Dismissed
Roshan Ali Vs Principal Secretary To Govt & Others
Orissa High Court · (2022) 12 OHC CK 0113
High Courts12 Dec 2022Dismissed
M/s. Kalyani Ventures Vs Branch Manager, Canara Bank, Bhubaneswar Main Branch, Kalpana Square, Bhubaneswar, DistrictKhordha & Another
Orissa High Court · (2022) 12 OHC CK 0112
High Courts10 Dec 2022Disposed Of
Soumya Ranjan Behera Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 294, 302, 341, 506Arms Act, 1959 — Section 27
High Courts09 Dec 2022Allowed
Mamata Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0111
High Courts09 Dec 2022Disposed Of
Dinabandhu Barik Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0110
High Courts09 Dec 2022Disposed Of
Jhuni Lata Jena And Others Vs Union Of India And Others
Orissa High Court · (2022) 12 OHC CK 0109
High Courts09 Dec 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Smt. Kanakalata Rout And Another
Orissa High Court · (2022) 12 OHC CK 0108
High Courts09 Dec 2022Disposed Of
M/s. Shriram General Insurance Company Ltd., represented through its Authorized Signatory, Sitapur, Jaipur, Rajasthan Vs Smt. Maliani Bagh And Another
Orissa High Court · (2022) 12 OHC CK 0107
High Courts09 Dec 2022Disposed Of
Sulochana Mohapatra And Others Vs Sekh Samsudin And Another
Orissa High Court · (2022) 12 OHC CK 0106
High Courts09 Dec 2022Dismissed
Keshab Chandra Badu Mohapatra (Since Dead) Represented By Biranci Narayan Batu And Others Vs Managing Trustee Of Sri Katyayani Trust, Brundaban And Others
Orissa High Court · (2022) 12 OHC CK 0105
High Courts09 Dec 2022Disposed Of
Muni Devi And Others Vs Union Of India And Others
Orissa High Court · (2022) 12 OHC CK 0104
High Courts09 Dec 2022Disposed Of
Udaya Mahani Vs Union Of India
Orissa High Court · (2022) 12 OHC CK 0103
High Courts09 Dec 2022Disposed Of
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 12 OHC CK 0102
Evidence Act, 1872 — Section 65B
High Courts09 Dec 2022Allowed
Ramesha Pallai And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0101
High Courts09 Dec 2022Allowed
Sujata Dey Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 468Indian Penal Code, 1860 — Section 34, 498A, 500Dowry Prohibition Act, 1961 — Section 4
High Courts09 Dec 2022Dismissed
Jitray @ Jitray Majhi Vs Girish Chandra Mohanta And Another
Orissa High Court · (2022) 12 OHC CK 0099
Code of Criminal Procedure, 1973 — Section 200Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts09 Dec 2022Dismissed
Anil Kumar Singh And Others Vs State (Government Of India), Represented By Inspector Of Mines, Jharkhand
Orissa High Court · (2022) 12 OHC CK 0098
Mines Act 1952 — Section 5, 72A, 72C(1)(a), 73, 75, 18(4)
High Courts09 Dec 2022Disposed Of
Gopinath Khillo Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25