High Courts07 Dec 2022Allowed
Krishna Chandra Behera Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 5 of 113
High Courts07 Dec 2022Allowed
Ganga Nag Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 313, 323, 376(2)(n), 506
High Courts07 Dec 2022
Kamalakant Ray And Others Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 354, 506
High Courts07 Dec 2022Allowed
Anup Kumar Sharma Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0058
Code of Civil Procedure, 1908 — Order 23 Rule 3Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 498A
High Courts07 Dec 2022Disposed Of
Dhiraj Kumar Sahoo @ Dhanu And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
High Courts07 Dec 2022Dismissed
Dr. Prabir Kumar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0056
University Grants Commission Act, 1956 — Section 22(1), 26(1)(e), 26(1)(g)
High Courts07 Dec 2022Disposed Of
Mahendra Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0055
High Courts07 Dec 2022Disposed Of
Biswanath Sahu Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0054
Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4
High Courts07 Dec 2022Disposed Of
Smt. Rajashree Gajendra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0053
High Courts07 Dec 2022Dismissed
Mukunda Chandra Parida Vs Chief Manager, State Bank Of India, Balasore & Another
Orissa High Court · (2022) 12 OHC CK 0051
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts07 Dec 2022Disposed Of
Anirudha Naik Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0048
High Courts07 Dec 2022Disposed Of
Manoj Kumar Jaiswal Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0047
High Courts07 Dec 2022Disposed Of
Chief Manager And Circle SASTRA Head, Authorised Officer, Punjab National Bank Of Sastra Division Balasore Circle, Balasore And Another
Orissa High Court · (2022) 12 OHC CK 0046
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts07 Dec 2022Disposed Of
Prafulla Chandra Padhi Vs Commissioner Of Endowment, Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0045
Odisha Hindu Religious Endowments Act, 1951 — Section 74
High Courts07 Dec 2022Disposed Of
Sunil Kumar Jana & Another Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0044
Orissa Estates Abolition Act, 1951 — Section 5(h)
High Courts07 Dec 2022
Sarat Sahoo Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Dec 2022Dismissed
M/s. Auro Ispat India Private Limited And Others Vs Authorised Officer, Stressed Assets Management Branch (SAMB), State Bank Of India, Bhubaneswar & Another
Orissa High Court · (2022) 12 OHC CK 0073
High Courts06 Dec 2022Allowed
M/s. K. Satyanarayan Subudhi Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0072
Constitution of India, 1950 — Article 265Orissa Value Added Tax Act, 2004 — Section 43
High Courts06 Dec 2022Allowed
M/s. Jagdamba Polymers Pvt. Ltd., Balasore Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0071
High Courts06 Dec 2022Allowed
M/s. Gupta Distributor, Cuttack Vs State Of Orissa, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0070
Orissa Value Added Tax Act, 2004 — Section 20, 20(8a), 22, 23, 43(1)