High Courts06 Dec 2022Allowed
M/s. Auro Flour Mills Pvt. Ltd Vs State Of Orissa, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0069
Orissa Value Added Tax Act, 2004 — Section 42(5)
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 6 of 113
High Courts06 Dec 2022Allowed
M/s. Shiv Shakti Trading Co Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0068
Orissa Value Added Tax Act, 2004 — Section 39(2), 43
High Courts06 Dec 2022Allowed
M/s. National Aluminium Company Ltd Vs Commissioner Of Commercial Taxes, Cuttack And Others
Orissa High Court · (2022) 12 OHC CK 0067
High Courts06 Dec 2022Disposed Of
Orissa State Housing Board Vs Deputy Director (Revenue), ESI Corporation, Bhubaneswar
Orissa High Court · (2022) 12 OHC CK 0066
Employees� State Insurance Act, 1948 — Section 1(4), 45A, 75, 75(1)(g), 87
High Courts06 Dec 2022Disposed Of
Orissa State Beverages Corporation Ltd. And Another Vs Rajendra Barik And Another
Orissa High Court · (2022) 12 OHC CK 0065
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 33C(2)
High Courts06 Dec 2022Allowed
Chairman And Managing Director, ITDC, New Delhi And Another Vs Sri Rabindranath Sahoo And Others
Orissa High Court · (2022) 12 OHC CK 0064
High Courts06 Dec 2022Allowed
Union Of India And Others Vs Pradeep Majhi
Orissa High Court · (2022) 12 OHC CK 0063
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Central Civil Services (Temporary Service) Rules, 1965 — Rule 2(d), 5, 5(1)
High Courts05 Dec 2022Disposed Of
Santosh Kumar Senapati Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0042
High Courts05 Dec 2022Disposed Of
Kedarnath Samartha Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0041
High Courts05 Dec 2022Dismissed
Kalandi Charan Barik Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0040
Constitution of India, 1950 — Article 226
High Courts05 Dec 2022Dismissed
M/s. Shree Balaji International, Bhubaneswar & Another Vs Union Bank Of India, Hyderabad & Others
Orissa High Court · (2022) 12 OHC CK 0039
High Courts05 Dec 2022Disposed Of
Abhaya Kumar Parida Vs Authorized Officer, Union Bank Of India (E Andhra Bank), Regional Office, Balasore And Others
Orissa High Court · (2022) 12 OHC CK 0038
High Courts05 Dec 2022Disposed Of
Gangadhar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0035
Odisha Hindu Religious Endowment Rules, 1959 — Rule 4A(3)
High Courts05 Dec 2022Disposed Of
Shree Vidya Niketan Trust, Khordha Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0034
High Courts02 Dec 2022Dismissed
A.K. Das Associates Limited Vs Odisha Power Transmission Corporation Limited (OPTCL) And Others
Orissa High Court · (2022) 12 OHC CK 0033
Constitution of India, 1950 — Article 226Law of Property Act 1925 — Section 62(1)Finance Act, 1994 — Section 39(a), 65
High Courts02 Dec 2022Disposed Of
Narayan Bhoi @ Aman Kumar Bhoi Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts02 Dec 2022Disposed Of
Gopal Gouda Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts02 Dec 2022Disposed Of
Tuna @ Sanatan Munda Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164, 311, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 307, 323, 341Evidence Act, 1872 — Section 27
High Courts02 Dec 2022Disposed Of
Ananda Mohanty Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts02 Dec 2022Disposed Of
Pradeep Sethi @ Pradeep Kumar Sethi @ Lipu Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 376(2)(l), 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6