High Courts01 Dec 2022Disposed Of
Giridhari Majhi Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0006
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 8 of 113
High Courts01 Dec 2022Disposed Of
Bapi Ray Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 363, 377, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts01 Dec 2022Disposed Of
Manmohan Yadab Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts01 Dec 2022Disposed Of
Satyam Pradhan Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0003
High Courts01 Dec 2022Disposed Of
Ajay William Nawrangi Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 342, 366A, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts01 Dec 2022Allowed
M/s Dalmia Cement (Bharat) Limited, Dalmiapuram, In The District Of Turichirapalli, Tamilnadu And Anr Vs Jayashrree Das
Orissa High Court · (2022) 12 OHC CK 0001
High Courts30 Nov 2022Disposed Of
M/s. Sambandh Finserve Pvt. Ltd., Sundargarh Vs National Faceless e Assessment Centre, New Delhi And Others
Orissa High Court · (2022) 11 OHC CK 0269
Income Tax Act, 1961 — Section 143(2)
High Courts30 Nov 2022Disposed Of
Prasanna Kumar Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0268
High Courts30 Nov 2022Disposed Of
Urmila Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0265
Odisha Survey and Settlement Act, 1958 — Section 15(b)
High Courts30 Nov 2022Disposed Of
M/s Urmila Builders Pvt. Ltd., Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0264
Odisha Survey and Settlement Act, 1958 — Section 15(b)
High Courts30 Nov 2022
United Shaw Mill, Angul Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0263
High Courts30 Nov 2022Dismissed
Narayan Madhei Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0262
Scheduled Tribes and other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 6(2)
High Courts30 Nov 2022Allowed
Sunita Sindur And Others Vs Union Of India, Represented Through The General Manager, South Eastern Railways, Garden Reach, Kolkata
Orissa High Court · (2022) 11 OHC CK 0261
High Courts30 Nov 2022Disposed Of
Jyotshna Das Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0260
High Courts30 Nov 2022Disposed Of
Kalpana Behera Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0259
Indian Penal Code, 1860 — Section 34, 302
High Courts30 Nov 2022Disposed Of
Biswajit Pattanaik Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0258
Indian Penal Code, 1860 — Section 34, 294, 379, 500Information Technology Act, 2000 — Section 66(A), 67
High Courts30 Nov 2022Disposed Of
Bhanumati Sahoo Vs Commissioner Cum Secretary, Home Department & Others
Orissa High Court · (2022) 11 OHC CK 0256
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 354B, 379, 427, 452
High Courts30 Nov 2022Disposed Of
Aparna Bewa And Others Vs Bijuli Kamila And Others
Orissa High Court · (2022) 11 OHC CK 0255
Code of Civil Procedure, 1908 — Section 152
High Courts30 Nov 2022Disposed Of
Umesh Chandra Pattnaik Vs Trilochan Raiguru And Others
Orissa High Court · (2022) 11 OHC CK 0254
High Courts30 Nov 2022Disposed Of
Tamala Das Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0253
Odisha Hindu Religious Endowments Act, 1951 — Section 19, 19AOdisha Hindu Religious Endowments Rules, 1959 — Rule 4A, 4A(3)