High Courts25 Nov 2022Disposed Of
Dr. Pradeep Kumar Panigrahy Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0230
Orissa High Court Rules, 1948 — Rule 27A
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 10 of 113
High Courts25 Nov 2022Disposed Of
Divisional Manager, M/s. Oriental Insurance Company Ltd Vs Sujata Behera And Others
Orissa High Court · (2022) 11 OHC CK 0229
High Courts25 Nov 2022Dismissed
Grid Corporation of Orissa Ltd Vs Tata Hydro Electric Power Supply Company Ltd. And Others
Orissa High Court · (2022) 11 OHC CK 0228
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(b)Contract Act, 1872 — Section 18(3), 19
High Courts25 Nov 2022Disposed Of
Divisional Manager, M/s. New India Assurance Company Ltd Vs Malati Parida And Others
Orissa High Court · (2022) 11 OHC CK 0227
High Courts25 Nov 2022Disposed Of
Ashok Kumar Baut Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0226
High Courts25 Nov 2022Disposed Of
Purusottam Deep Vs Anu Garg, I.A.S. & Another
Orissa High Court · (2022) 11 OHC CK 0225
High Courts25 Nov 2022Disposed Of
Praveen Paswan Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0224
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts25 Nov 2022Disposed Of
Deepak Kumar Ray @ Dipak Kumar Ray Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0223
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts25 Nov 2022Disposed Of
Babuli @ Bairagi Majhi Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0222
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 342, 376(2)(n)(l)
High Courts25 Nov 2022Disposed Of
P. Sinu Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0221
Indian Penal Code, 1860 — Section 376(3)
High Courts25 Nov 2022Dismissed
Choudhury Mohanta Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0220
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 366, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts24 Nov 2022Dismissed
Principal Commissioner Of Income Tax, Sambalpur Vs M/s. Mahanadi Coalfields Ltd
Orissa High Court · (2022) 11 OHC CK 0219
Income Tax Act, 1961 — Section 143(3)
High Courts24 Nov 2022Dismissed
Nrusingha Charan Sethi Vs Ranjan Behera And Others
Orissa High Court · (2022) 11 OHC CK 0218
High Courts24 Nov 2022Dismissed
M/s. Bhuyan Engineering & Construction (P) Ltd Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0217
Orissa Sales Tax Rules, 1947 — Rule 4B
High Courts24 Nov 2022Dismissed
Jogendra Kumar Ray Vs Oriental Insurance Co. Ltd. And Others
Orissa High Court · (2022) 11 OHC CK 0216
High Courts24 Nov 2022Disposed Of
Prabhash Ch. Gajapati Narayan Deo @ Prabhash Chandra Gajapati Deo Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0215
Arms Rules, 1962 — Rule 62(3), 62(4)
High Courts24 Nov 2022Disposed Of
Pabitra Narayan Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0214
High Courts24 Nov 2022Allowed
State Of Odisha And Others Vs Sadasiba Mohapatra And Others
Orissa High Court · (2022) 11 OHC CK 0213
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 8(1)(i)Odisha Education Service (Professor�s Grade) Recruitment Rules, 1990 — Rule 2(i), 5(i)
High Courts24 Nov 2022Dismissed
Anupama Mohanty Vs Regional Manager, United Bank of India, Bhubaneswar & Another
Orissa High Court · (2022) 11 OHC CK 0212
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts24 Nov 2022Dismissed
DANIELS Society Vs General Manager, Punjab National Bank, Circle Head, Bhubaneswar, Districtkhurda & Others
Orissa High Court · (2022) 11 OHC CK 0211