High Courts24 Nov 2022
M/s. Subas Science College, Chandaka Industrial Estate, Bhubaneswar Vs ESIC, Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0210
Employees� State Insurance Act, 1948 — Section 45A
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 11 of 113
High Courts24 Nov 2022Disposed Of
Sonalika Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0209
High Courts24 Nov 2022
Anshuman Ray Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0208
High Courts24 Nov 2022Allowed
Nviron Learning Foundation Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0207
Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 40BOrissa Factories Rules, 1950 — Rule 61(1)
High Courts24 Nov 2022Disposed Of
Dr. Surendranath Behera Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0206
Constitution of India, 1950 — Article 226, 227, 323ACode of Criminal Procedure, 1973 — Section 248(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts24 Nov 2022Disposed Of
Prasanta Lenka And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0205
High Courts24 Nov 2022
Kashi Prasad Modi And Others Vs Commissioner Of Endowments, Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0204
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts24 Nov 2022
Sarbang Das Goswami Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0203
Odisha Hindu Religious Endowments Act, 1951 — Section 7
High Courts23 Nov 2022Disposed Of
Ramkinkar Sing Deo Vs Collector, Nuapada & Ors
Orissa High Court · (2022) 11 OHC CK 0202
High Courts23 Nov 2022Disposed Of
Susant Kumar Sahu Vs Prasanna Kumar Dash
Orissa High Court · (2022) 11 OHC CK 0201
High Courts23 Nov 2022Disposed Of
Tapan Kumar Parida Vs Director, Swami Vivekananda National Institute Of Rehabilitation Training And Research, Cuttack
Orissa High Court · (2022) 11 OHC CK 0200
High Courts23 Nov 2022Disposed Of
Saraswati Devi Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0199
High Courts23 Nov 2022Disposed Of
Governing Body Of Ananda Sahu Women�s College, Nayagarh Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0198
High Courts23 Nov 2022Disposed Of
Rajni Kanta Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0197
Orissa Land Reforms Act, 1960 — Section 3B, 6A, 22(1)(b), 22(4)
High Courts23 Nov 2022Disposed Of
Photographic Association Of Odisha Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0196
Odisha Amendment Societies Registration Act, 1860 — Section 3A, 12D
High Courts23 Nov 2022Disposed Of
Prahallad Chandra Mallick Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0195
High Courts23 Nov 2022Disposed Of
Sushil Kumar Kapardar Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0194
Arms Act, 1959 — Section 13, 14, 15(2)
High Courts23 Nov 2022Dismissed
Tilottama Mallik Vs A.D.M. Cum Appellate Authority, Kendrapara
Orissa High Court · (2022) 11 OHC CK 0193
Odisha Children�s and Women�s Welfare Service Rules, 1989 — Rule 7, 7(2)(c)
High Courts23 Nov 2022Disposed Of
Srikanta Ghosh Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0192
High Courts23 Nov 2022Disposed Of
Abinash Mishra And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0191