High Courts21 Nov 2022Disposed Of
Smt. Rajashree Gajendra Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0166
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 13 of 113
High Courts21 Nov 2022Dismissed
Ashis Kumar Nayak Vs Reserve Bank Of India, Regional Office, Bhubaneswar, Districtkhurda & Others
Orissa High Court · (2022) 11 OHC CK 0165
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts21 Nov 2022Disposed Of
Smt. Soubhagya Manjari Dash Vs Commissioner Cum Secretary, Housing And Urban Development Department, Odisha, BBSR And Others
Orissa High Court · (2022) 11 OHC CK 0164
High Courts21 Nov 2022Disposed Of
Damadar Nayak Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts21 Nov 2022Dismissed
Shantilata Das & Others Vs Secretary, Home Department, Government Of Odisha, Bhubaneswar, District Khurda & Others
Orissa High Court · (2022) 11 OHC CK 0162
High Courts18 Nov 2022Allowed
Pradyumna Pattnaik Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0161
Constitution of India, 1950 — Article 14, 226, 227, 309Code of Civil Procedure, 1908 — Section 9, 80Code of Criminal Procedure, 1973 — Section 24, 25, 25A
High Courts18 Nov 2022Dismissed
Sri Muna Pani Son Of Late Pranabandhu Pani Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0160
Constitution of India, 1950 — Article 19(1)(g), 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20Income Tax Act, 1961 — Section 148
High Courts18 Nov 2022Dismissed
Sada Bentakar Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0159
Indian Penal Code, 1860 — Section 302
High Courts18 Nov 2022Dismissed
Dhanu Behera Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0158
Indian Penal Code, 1860 — Section 302
High Courts18 Nov 2022Allowed
Sujata Das Vs Chittaranjan Das
Orissa High Court · (2022) 11 OHC CK 0157
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Nov 2022Disposed Of
Sanat Kumar Samantray Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0156
High Courts18 Nov 2022Disposed Of
Sri Satyabadi Gopinath Dev Bije Phula Alasa Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0155
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25
High Courts18 Nov 2022Disposed Of
Surya Narayan Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0154
High Courts18 Nov 2022Disposed Of
Shrebatsa Mishra Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0153
High Courts18 Nov 2022
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 11 OHC CK 0152
High Courts18 Nov 2022Dismissed
Arati Paramanik & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 11 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 294, 323, 341, 354, 354B, 427, 506
High Courts17 Nov 2022Dismissed
Principal Commissioner of Income Tax (Central), Direct Tax Building, M.V.P. Colony, Visakhapatnam Vs M/s. Basukinath Roadways Private Limited
Orissa High Court · (2022) 11 OHC CK 0150
Income Tax Act, 1961 — Section 153A
High Courts17 Nov 2022Allowed
Priya Ranjan Dash Vs Siba Shankar Mohanty
Orissa High Court · (2022) 11 OHC CK 0149
Orissa Universities Act, 1989 — Section 22(1)Orissa Revised Scales of Pay for University Teachers (UGC scale of pay) Rules, 2010 — Rule 2, 6(3), 7, 7(1)(iii)
High Courts17 Nov 2022Dismissed
Sashipriya Sahu Vs Union Of India & Others
Orissa High Court · (2022) 11 OHC CK 0148
High Courts17 Nov 2022Disposed Of
Rajkrishna Bhoi Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0147