High Courts30 Nov 2022Disposed Of
Pabitra Mohan Khatua And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0252
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 9 of 113
High Courts30 Nov 2022Dismissed
Rama Ch. Sahoo Vs Krushna Chandra Dhar
Orissa High Court · (2022) 11 OHC CK 0251
Code Of Criminal Procedure, 1973 — Section 389Negotiable Instrument Act, 1881 — Section 138Evidence Act, 1872 — Section 45
High Courts29 Nov 2022Disposed Of
Hridelal Rout Vs State Of Orissa
Orissa High Court · (2022) 11 OHC CK 0250
Code Of Criminal Procedure, 1973 — Section 389
High Courts29 Nov 2022Disposed Of
Udal Rout Vs State Of Orissa
Orissa High Court · (2022) 11 OHC CK 0249
Code Of Criminal Procedure, 1973 — Section 389
High Courts29 Nov 2022Allowed
M/s. Hindustan Construction Co. Ltd., Cuttack Vs State Of Orissa Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 11 OHC CK 0247
High Courts29 Nov 2022Dismissed
Bhaktaranjan Nayak Vs Authorized Officer Cum Chief Manager, (Rural), Regional Business Office, State Bank Of India, Baripada, Districtmayurbhanj & Another
Orissa High Court · (2022) 11 OHC CK 0246
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts29 Nov 2022Dismissed
Dillip Kumar Rout Vs Authorized Office cum Chief Manager, (Rural), Regional Business Office, State Bank of India, Baripada, DistrictMayurbhanj & Another
Orissa High Court · (2022) 11 OHC CK 0245
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts29 Nov 2022Dismissed
Sk. Mamataj Vs Authorized Officer, State Bank Of India, RASMEC, First Floor, Berhampur, Main Branch, Berhampur, District-Ganjam & Another
Orissa High Court · (2022) 11 OHC CK 0244
High Courts28 Nov 2022Disposed Of
Indian Oil Corporation Limited And Another Vs Trilochan Das And Others
Orissa High Court · (2022) 11 OHC CK 0243
High Courts28 Nov 2022Dismissed
Prahallad Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0242
High Courts28 Nov 2022Dismissed
Lokanath Barik Vs Basanta Kumar Barik And Others
Orissa High Court · (2022) 11 OHC CK 0241
Constitution of India, 1950 — Article 227
High Courts28 Nov 2022Disposed Of
Rahash Kumar Sahoo Vs M/s Mahanadi Coalfield Limited And Others
Orissa High Court · (2022) 11 OHC CK 0239
High Courts28 Nov 2022Disposed Of
M/s. Coal Group Organisation Vs M/s. Mahanadi Coalfield Limited And Others
Orissa High Court · (2022) 11 OHC CK 0238
High Courts28 Nov 2022Disposed Of
Prasanta Mallik Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0237
High Courts28 Nov 2022Allowed
Dr. Manoj Kumar Ghosal Vs Orissa University Of Agriculture And Technology (OUAT), Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0236
Constitution of India, 1950 — Article 14, 226, 227Orissa University of Agriculture and Technology Act, 1965 — Section 3(1)(i), 6(1), 6(2), 7(1)
High Courts28 Nov 2022Disposed Of
Jamesh Kumar Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0235
High Courts28 Nov 2022
Pabitra Mohan Khatua And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0234
High Courts25 Nov 2022Disposed Of
Arundhati Mohanty Vs State Of Odisha & Ors
Orissa High Court · (2022) 11 OHC CK 0233
Orissa Survey and Settlement Act, 1958 — Section 26(2)
High Courts25 Nov 2022
Lala Manoj Kumar Ray Vs Authorized Officer, Punjab National Bank, Sastra Centre, Circle Office, Ashok Nagar, Bhubaneswar & Another
Orissa High Court · (2022) 11 OHC CK 0232
High Courts25 Nov 2022Dismissed
Ashish Kumar And Others Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0231
Constitution of India, 1950 — Article 226